High CourtsDivision Bench(1921) 11 AHC CK 0008

Lachmi Prasad vs Baldeo Dube and Others

Allahabad High Court · Decided on 22 November 1921 · Citation: (1922) ILR (All) 458 : 87 Ind. Cas. 251

HON’BLE JUDGES
Walsh, J · Piggott, J
RESULT
Dismissed

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 28 words

Piggott and Walsh, JJ.—We are satisfied that no appeal lies in this case, and we are not disposed to interfere in revision. The appeal is dismissed with costs.