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Allahabad High Court judgments

1,00,452 judgments · page 4,679 of 5,023

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High Courts24 Mar 1922Dismissed

Musammat Jhamola Kunwar Vs Thakur Hanwant Singh and Others

Allahabad High Court · AIR 1922 All 129 : 66 Ind. Cas. 915

North Western Provinces Tenancy Act, 1901 — Section 199, 201North Western Provinces Tenancy Act, 1901 — Section 199, 201North Western Provinces Tenancy Act, 1901 — Section 199, 201
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High Courts24 Mar 1922

Emperor Vs Badri Prasad

Allahabad High Court · (1922) ILR (All) 538

Penal Code, 1860 (IPC) — Section 392
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High Courts24 Mar 1922Allowed

Badri Prasad Vs Emperor

Allahabad High Court · AIR 1922 All 245 : 66 Ind. Cas. 418

Penal Code, 1860 (IPC) — Section 390, 392
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High Courts24 Mar 1922Allowed

Shuja-Ud-Din Ahmad Vs Emperor

Allahabad High Court · 66 Ind. Cas. 322

Criminal Procedure Code, 1898 (CrPC) — Section 214Penal Code, 1860 (IPC) — Section 477A
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High Courts24 Mar 1922Allowed

Emperor Vs Shuja-Ud-Din Ahmad

Allahabad High Court · (1922) ILR (All) 540

Criminal Procedure Code, 1898 (CrPC) — Section 234, 235
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High Courts21 Mar 1922Dismissed

Pitambar Lal Vs Murlidhar and Manni Lal and Others

Allahabad High Court · (1922) ILR (All) 525

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1)
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High Courts21 Mar 1922Allowed

Muhammad Amin and Another Vs Shankar Lal and Another

Allahabad High Court · (1922) ILR (All) 534

Transfer of Property Act, 1882 — Section 85
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High Courts21 Mar 1922

Murli Dhar Vs Pitambar Lal and Manni Lal and Others

Allahabad High Court · 66 Ind. Cas. 372

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
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High Courts21 Mar 1922

Shanker Lal and Another Vs Mohammad Amin and Others

Allahabad High Court · 66 Ind. Cas. 920

Civil Procedure Code, 1908 (CPC) — Section 105Civil Procedure Code, 1908 (CPC) — Section 105Civil Procedure Code, 1908 (CPC) — Section 105
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High Courts20 Mar 1922Allowed

Fazal Ilahi Vs Munshi Prag Narain

Allahabad High Court · 67 Ind. Cas. 739

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High Courts20 Mar 1922Allowed

Thakurain Anar Kuar and Another Vs Pohap Singh and Another

Allahabad High Court · 66 Ind. Cas. 852

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High Courts20 Mar 1922Disposed Of

Fazal Ilahi Vs Prag Narain

Allahabad High Court · AIR 1922 All 133 : (1922) ILR (All) 523

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High Courts17 Mar 1922Dismissed

Har Prasad Tewari Vs Sheo Gobind Tewari

Allahabad High Court · 67 Ind. Cas. 793

Contract Act, 1872 — Section 24Transfer of Property Act, 1882 — Section 68
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High Courts17 Mar 1922Allowed

Beekha Vs Emperor, through Bhagirath

Allahabad High Court · 66 Ind. Cas. 179

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High Courts17 Mar 1922Dismissed

Har Prasad Tiwari Vs Sheo Gobind Tiwari

Allahabad High Court · (1922) ILR (All) 486

Contract Act, 1872 — Section 24Transfer of Property Act, 1882 — Section 68
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High Courts17 Mar 1922Disposed Of

Kulsum-Un-Nissa Vs Ram Prasad

Allahabad High Court · (1922) ILR (All) 492

Civil Procedure Code, 1908 (CPC) — Section 99Transfer of Property Act, 1882 — Section 106
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High Courts17 Mar 1922

Sobha Ram Gopal Rai Vs Sri Ram and Others

Allahabad High Court · (1922) ILR (All) 521

Evidence Act, 1872 — Section 92
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High Courts17 Mar 1922

The gorakhpur bank Limited Vs Karamat Ali and Another

Allahabad High Court · (1922) ILR (All) 488

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High Courts17 Mar 1922

Bibi Kulsoomunnissa Vs Ram Prashad

Allahabad High Court · AIR 1922 All 226 : 67 Ind. Cas. 713

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Transfer of Property Act, 1882 — Section 106
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High Courts17 Mar 1922

Sri Ram and Others Vs Farm Sobha Ram Gopalrai

Allahabad High Court · AIR 1922 All 213 : 67 Ind. Cas. 513

Evidence Act, 1872 — Section 92
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