High Courts31 Mar 1922Allowed
Pachkauri Lal and Another Vs Mulchand and Another
Allahabad High Court · AIR 1922 All 279 : 66 Ind. Cas. 503
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,678 of 5,023
High Courts31 Mar 1922Allowed
Mul Chand and Another Vs Pachkauri Lal and Another
Allahabad High Court · (1922) ILR (All) 554
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts30 Mar 1922Dismissed
Chandar Sekhar and Others Vs Musammat Amir Begam and Others
Allahabad High Court · (1922) 03 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 110Civil Procedure Code, 1908 (CPC) — Section 110Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Mar 1922Allowed
Lalta Prasad Vs Sri Ganeshji and Another
Allahabad High Court · AIR 1922 All 117 : (1922) ILR (All) 579 : 1 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts30 Mar 1922Dismissed
Emperor Vs Durga Prasad
Allahabad High Court · (1922) ILR (All) 550 : 66 Ind. Cas. 423
High Courts30 Mar 1922
Sundar Lal Vs Shib Narain
Allahabad High Court · AIR 1922 All 362 : 66 Ind. Cas. 704
High Courts30 Mar 1922
Patrick Norman Dwter Vs Harriet Mary Cecilia Dwyer and Another
Allahabad High Court · AIR 1922 All 243 : 66 Ind. Cas. 494
High Courts30 Mar 1922
Ranjit Singh Vs Ganga Sahai and Others
Allahabad High Court · AIR 1922 All 291 : 69 Ind. Cas. 765
High Courts28 Mar 1922Dismissed
Musammat Dulari Koer Vs Salig Ram and Others
Allahabad High Court · AIR 1922 All 210 : 66 Ind. Cas. 603
High Courts28 Mar 1922Dismissed
Gajadhar Vs Megha and Another
Allahabad High Court · AIR 1922 All 337 : (1922) ILR (All) 546 : 77 Ind. Cas. 502
High Courts28 Mar 1922
Narain Rao Kalia and Others Vs Musammat Manni Kuer
Allahabad High Court · AIR 1922 All 230 : 66 Ind. Cas. 394
Limitation Act, 1963 — Section 19
High Courts27 Mar 1922Allowed
Seth Ram Sarup Vs Kanhaiya Lal and Another
Allahabad High Court · (1922) ILR (All) 542
Court Fees Act, 1870 — Section 11, 7(iv)(f)
High Courts27 Mar 1922
Kanhaiya Lal and Another Vs Seth Ram Sarup
Allahabad High Court · AIR 1922 All 228 : 66 Ind. Cas. 841
Court Fees Act, 1870 — Section 7(4)(f)Court Fees Act, 1870 — Section 7(4)(f)Court Fees Act, 1870 — Section 7(4)(f)
High Courts27 Mar 1922
Gobind Pershad and Others Vs Kalian and Others
Allahabad High Court · AIR 1922 All 216 : 66 Ind. Cas. 910
High Courts27 Mar 1922
Puran Chand Amir Chand Vs Jodh Raj-Ram Kumar
Allahabad High Court · AIR 1922 All 448 : 66 Ind. Cas. 501
High Courts27 Mar 1922
Seth Bithal Das Vs Jiwan Ram and Others
Allahabad High Court · AIR 1922 All 190 : 66 Ind. Cas. 744
High Courts24 Mar 1922Dismissed
Ram Das and Others Vs Saiyid Muhammad Sayeed Khan and Others
Allahabad High Court · AIR 1922 All 524 : 67 Ind. Cas. 160
High Courts24 Mar 1922Dismissed
Bechai Vs Emperor
Allahabad High Court · AIR 1922 All 244 : 69 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 285Penal Code, 1860 (IPC) — Section 380
High Courts24 Mar 1922Dismissed
Saiyid Muhammad Vs Lala Parshotam Saran
Allahabad High Court · 66 Ind. Cas. 681