High Courts17 Mar 1922
Shaikh Karamat Ali and Another Vs The Gorakhpur Bank, Limited
Allahabad High Court · AIR 1922 All 495 : 67 Ind. Cas. 29
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,680 of 5,023
High Courts16 Mar 1922Dismissed
Bhikhari Singh and Others Vs Jokhan
Allahabad High Court · AIR 1922 All 124 : 66 Ind. Cas. 856
North Western Provinces Tenancy Act, 1901 — Section 196North Western Provinces Tenancy Act, 1901 — Section 196North Western Provinces Tenancy Act, 1901 — Section 196
High Courts16 Mar 1922Allowed
Sarju Prasad alias Pappu Lal Vs Muhammad Shakur
Allahabad High Court · 66 Ind. Cas. 564
High Courts16 Mar 1922Disposed Of
Misri Lal Vs Pandit Kanhaia Lal Sharma
Allahabad High Court · AIR 1922 All 128 : 66 Ind. Cas. 863
Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4
High Courts16 Mar 1922Allowed
Chaudhri Goberdhan Singh and Others Vs Chaudhri Ram Badan Singh
Allahabad High Court · 67 Ind. Cas. 65
High Courts16 Mar 1922
Musammat Muhammadi Begum and Another Vs Musammat Umda Begum and after her death Musammat Afsar Jahan Begum and Others
Allahabad High Court · 66 Ind. Cas. 751
High Courts16 Mar 1922Dismissed
Gobardhan Singh and Others Vs Ram Badan Singh
Allahabad High Court · (1922) ILR (All) 485
High Courts12 Mar 1922
Badri Narain Singh Vs Harnam Kunwar and Others
Allahabad High Court · (1922) 03 AHC CK 0029
High Courts10 Mar 1922
Mazhar Husain Vs Musammat Amtul Bibi and Another
Allahabad High Court · AIR 1922 All 101 : 66 Ind. Cas. 679
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Mar 1922Disposed Of
B. Sashil Chandra Das Vs Sakhamal Bansidhar
Allahabad High Court · 67 Ind. Cas. 487
Contract Act, 1872 — Section 33
High Courts09 Mar 1922Dismissed
Munnu Lal, Minor, Through Ram Lal Vs Raja Ram and Others
Allahabad High Court · AIR 1922 All 100 : 66 Ind. Cas. 899
High Courts09 Mar 1922Dismissed
Kedarnath Moti Lal Vs Messrs. Sukhamal Bansidhar
Allahabad High Court · 66 Ind. Cas. 691
High Courts09 Mar 1922Disposed Of
Sushil Chandra Das and Company Vs Sukhamal, Bansidhar
Allahabad High Court · AIR 1922 All 219 : (1922) ILR (All) 472
Contract Act, 1872 — Section 33
High Courts09 Mar 1922Dismissed
Kedarnath Motilal Vs Sukhamal Bansidhar
Allahabad High Court · AIR 1922 All 522 : (1922) ILR (All) 481
High Courts04 Mar 1922
Shiam Sunder Vs Emperor
Allahabad High Court · AIR 1923 All 469 : 66 Ind. Cas. 177
Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1922Dismissed
Shiam Saran Vs Banarsi Das and Others
Allahabad High Court · AIR 1922 All 192
High Courts03 Mar 1922Dismissed
Sheo Prasad Vs Sri Pal
Allahabad High Court · AIR 1922 All 167 : 66 Ind. Cas. 81
High Courts03 Mar 1922Dismissed
Rao Narsingh Rao Vs Beti Maha Lakshmi Bai and Others
Allahabad High Court · (1922) ILR (All) 470 : 66 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 112
High Courts03 Mar 1922
Sarabjit Mal Vs Ram Khelawan Mal and Others
Allahabad High Court · 66 Ind. Cas. 714
High Courts03 Mar 1922
Jodhi Ram Vs Musammat Kaunsilla and Another
Allahabad High Court · 67 Ind. Cas. 521
North Western Provinces Tenancy Act, 1901 — Section 164(2)