High Courts12 Apr 1922
Fateh Muhammad Chaudhri Vs Musammat Sita Chaudhrain and Others
Allahabad High Court · 77 Ind. Cas. 539
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 14(b)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,677 of 5,023
High Courts10 Apr 1922Dismissed
Panchaeti Akhara Maha Nirbani Vs The Secretary of State for India in Council
Allahabad High Court · AIR 1922 All 276 : 67 Ind. Cas. 70
Penal Code, 1860 (IPC) — Section 420
High Courts10 Apr 1922Dismissed
Kishori Mal and Others Vs Parsadi and Another
Allahabad High Court · AIR 1922 All 319 : 77 Ind. Cas. 382
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts10 Apr 1922Dismissed
Panchayati Akhara Maha Nirbani Vs The Secretary of State for India in Council
Allahabad High Court · (1922) ILR (All) 573
Penal Code, 1860 (IPC) — Section 420
High Courts10 Apr 1922
Bhagwati Shukul Vs Ram Jatan Tewari and Others
Allahabad High Court · 70 Ind. Cas. 419
High Courts10 Apr 1922
Musammat Mahadai Kuar Vs Bageshar Rai
Allahabad High Court · AIR 1922 All 293 : 69 Ind. Cas. 777
High Courts07 Apr 1922Allowed
Basdeo Rai and Another Vs Jhagroo Rai
Allahabad High Court · AIR 1922 All 281 : 66 Ind. Cas. 572
High Courts07 Apr 1922Allowed
Jhagru Rai Vs Basdeo Rai and Another
Allahabad High Court · (1922) ILR (All) 571
High Courts07 Apr 1922
Janki and Another Vs Ram Kishore
Allahabad High Court · 66 Ind. Cas. 557
Evidence Act, 1872 — Section 63(5)
High Courts05 Apr 1922Dismissed
Sundar Lal Vs Emperor
Allahabad High Court · 68 Ind. Cas. 827
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 352, 417
High Courts05 Apr 1922Dismissed
Jammu Vs Mahadeo Prasad and Others
Allahabad High Court · 66 Ind. Cas. 559
High Courts05 Apr 1922Allowed
Ram Chandra Gur Sahai Cotton Mills Co. Ld. Vs Lyallpur Sugar Mills Co. Ld. and Another
Allahabad High Court · (1922) ILR (All) 565
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts05 Apr 1922
Emperor Vs Sundar Lal
Allahabad High Court · (1922) ILR (All) 642
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 447
High Courts05 Apr 1922
The Lyalpur Sugar Mills and Co. and Another Vs The Ram Chandra Gur Sahai Cotton Mills and Co.
Allahabad High Court · AIR 1922 All 235 : 67 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts04 Apr 1922Dismissed
Rameshwar Dube Vs Sheo Harakh Dubb and Others
Allahabad High Court · AIR 1922 All 277 : 66 Ind. Cas. 529
High Courts03 Apr 1922Allowed
Brij Lal and Others Vs Damodar Das
Allahabad High Court · (1922) 04 AHC CK 0031
High Courts03 Apr 1922
Lala Birj Lal and Others Vs Lala Damodab, Das
Allahabad High Court · 66 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 183
High Courts03 Apr 1922
Bachcha Lal Vs Hasan Khan
Allahabad High Court · AIR 1922 All 240 : 66 Ind. Cas. 814
High Courts03 Apr 1922
Shakira Bibi Vs Nandan Rai and Another
Allahabad High Court · AIR 1922 All 241 : 66 Ind. Cas. 613
Civil Procedure Code, 1908 (CPC) — Section 102Civil Procedure Code, 1908 (CPC) — Section 102Civil Procedure Code, 1908 (CPC) — Section 102