High Courts20 Oct 1926Dismissed
Raza Hasan and Others Vs Mohammad Yasin and Others
Allahabad High Court · AIR 1927 All 155
Agra Pre-emption Act, 1922 — Section 21
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,548 of 5,023
High Courts20 Oct 1926Dismissed
Mohammad Mustafa Husain Khan Vs Sri Ram and Others
Allahabad High Court · AIR 1927 All 202
Agra Pre-emption Act, 1922 — Section 4(9)
High Courts20 Oct 1926
Bindeshari Bux Singh Vs Chandika Prasad and Another
Allahabad High Court · (1926) 10 AHC CK 0012
High Courts19 Oct 1926Dismissed
Punjab National Bank Vs Tajammul Husain Bisheshar Nath and Others
Allahabad High Court · AIR 1927 All 236 : (1927) ILR (All) 257
Negotiable Instruments Act, 1881 (NI) — Section 27Negotiable Instruments Act, 1881 (NI) — Section 27Negotiable Instruments Act, 1881 (NI) — Section 27
High Courts19 Oct 1926
Mt. Ahmadi Begum Vs Girraj Kishore
Allahabad High Court · AIR 1927 All 194 : (1927) ILR (All) 134
Court Fees Act, 1870 — Section 7(v)
High Courts08 Oct 1926Dismissed
Tirloki Nath Vs Emperor
Allahabad High Court · 100 Ind. Cas. 381
Penal Code, 1860 (IPC) — Section 352
High Courts08 Oct 1926
Tirloki Nath Vs King-Emperor
Allahabad High Court · AIR 1927 All 742
Penal Code, 1860 (IPC) — Section 352
High Courts07 Oct 1926Dismissed
Atma Ram and Others Vs Emperor
Allahabad High Court · (1926) 10 AHC CK 0017
High Courts05 Oct 1926Dismissed
Ram Chand Vs Emperor
Allahabad High Court · AIR 1927 All 147
Penal Code, 1860 (IPC) — Section 420
High Courts04 Oct 1926
Ram Dayal Gupta Vs Emperor
Allahabad High Court · AIR 1927 All 730
United Provinces Prevention of Adulteration Act, 1912 — Section 5
High Courts02 Oct 1926Allowed
Panchanan Banerji Vs Upendra Nath Bhattacharji
Allahabad High Court · AIR 1927 All 193 : (1927) ILR (All) 254
Criminal Procedure Code, 1898 (CrPC) — Section 561(A)
High Courts17 Sept 1926
Din Dayal Vs Emperor
Allahabad High Court · AIR 1927 All 146
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts01 Sept 1926Disposed Of
Pt. Ram Saroop Vs King-Emperor
Allahabad High Court · AIR 1927 All 97 : (1927) ILR (All) 247
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Aug 1926
Bal Chand and Others Vs King-Emperor
Allahabad High Court · (1926) 08 AHC CK 0001
High Courts10 Aug 1926Dismissed
Gulab Singh and Another Vs Emperor
Allahabad High Court · AIR 1927 All 112
Penal Code, 1860 (IPC) — Section 430
High Courts09 Aug 1926
Achhut Rai and Another Vs Emperor
Allahabad High Court · AIR 1927 All 75
Penal Code, 1860 (IPC) — Section 194
High Courts05 Aug 1926Dismissed
Din Mohammad Vs Emperor
Allahabad High Court · AIR 1927 All 107
Penal Code, 1860 (IPC) — Section 417
High Courts05 Aug 1926Dismissed
Sita Das Vs Jaisri Das
Allahabad High Court · AIR 1927 All 99
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Aug 1926Dismissed
Budh Singh and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 111