High Courts01 Nov 1926
Baldeo Sahai Vs Jafar Husain and Others
Allahabad High Court · AIR 1927 All 159 : (1927) ILR (All) 147
Limitation Act, 1963 — Section 20
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,547 of 5,023
High Courts29 Oct 1926Dismissed
Ram Khelawan and Others Vs Banke Bihari and Another
Allahabad High Court · (1926) 10 AHC CK 0030
High Courts28 Oct 1926Dismissed
Birbal Vs Collector of Moradabad
Allahabad High Court · AIR 1927 All 183
Land Acquisition Act, 1894 — Section 18
High Courts28 Oct 1926Dismissed
Bhukhan Singh and Another Vs Jagardeo Koeri
Allahabad High Court · (1926) 10 AHC CK 0014
High Courts28 Oct 1926
Mantoo Tewari and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 124 : (1927) ILR (All) 261
Criminal Procedure Code, 1898 (CrPC) — Section 355
High Courts27 Oct 1926
Dhani Ram and Others Vs Sumer Chand and Others
Allahabad High Court · AIR 1927 All 182
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 Oct 1926
Laljit Vs Tikam Singh
Allahabad High Court · AIR 1927 All 200
North Western Provinces Tenancy Act, 1901 — Section 199(1)(v)
High Courts25 Oct 1926Dismissed
Bhawani Prasad Vs Hakimullah and Others
Allahabad High Court · AIR 1927 All 175 : 98 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Oct 1926Dismissed
Narain Singh and Others Vs Desraj
Allahabad High Court · AIR 1927 All 784
High Courts25 Oct 1926
Alimuddin and Others Vs Gobind Prasad
Allahabad High Court · (1926) 10 AHC CK 0011
High Courts23 Oct 1926
Naubat and Others Vs Emperor
Allahabad High Court · AIR 1927 All 136
Penal Code, 1860 (IPC) — Section 427
High Courts22 Oct 1926Allowed
Lakhmi Chand Vs Kedar Nath
Allahabad High Court · (1926) 10 AHC CK 0028
High Courts22 Oct 1926Disposed Off
Mt. Tirbeni Vs Mt. Bhagwati
Allahabad High Court · AIR 1927 All 149
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Oct 1926Dismissed
Lachman Prasad and Another Vs Faizul Hasan and Another
Allahabad High Court · (1926) 10 AHC CK 0016
High Courts21 Oct 1926
Shyam Lal Vs Dwarka Prasad and Others
Allahabad High Court · AIR 1927 All 277 : (1927) ILR (All) 139
Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5
High Courts21 Oct 1926
Jagdish Prasad Narain Sahi Vs Jang Bahadur Naik and Others
Allahabad High Court · AIR 1927 All 148
High Courts21 Oct 1926
Ram Gopal Vaish Vs Mahanand Lal and Others
Allahabad High Court · (1926) 10 AHC CK 0004
High Courts20 Oct 1926Allowed
Raza Hussain Vs Emperor
Allahabad High Court · AIR 1927 All 184
Criminal Procedure Code, 1898 (CrPC) — Section 110