High Courts10 Nov 1926Allowed
Umed Singh Vs Emperor
Allahabad High Court · AIR 1927 All 121 : (1927) ILR (All) 291
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,546 of 5,023
High Courts10 Nov 1926Allowed
Dwarka Prasad and Another Vs Bishambhar Dayal
Allahabad High Court · AIR 1927 All 191
High Courts10 Nov 1926Dismissed
Ram Singh and Another Vs Brij Raj Saran Singh
Allahabad High Court · AIR 1927 All 283
High Courts10 Nov 1926Allowed
Chhattar Singh and Another Vs Kamal Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0029
High Courts10 Nov 1926
Nazir Ahmad Vs Emperor
Allahabad High Court · AIR 1927 All 730(1)
Penal Code, 1860 (IPC) — Section 114
High Courts09 Nov 1926Dismissed
Ramdayal and Others Vs Mt. Saraswati and Another
Allahabad High Court · AIR 1927 All 526 : (1927) ILR (All) 191
Specific Relief Act, 1877 — Section 9
High Courts09 Nov 1926Dismissed
Chotkanu Lal Vs Ganga Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0036
High Courts09 Nov 1926
Ibrahim and Another Vs Jagdish Prasad
Allahabad High Court · (1926) 11 AHC CK 0001
High Courts08 Nov 1926
Basdeo Misra Vs Badal Misra and Others
Allahabad High Court · (1926) 11 AHC CK 0008
High Courts02 Nov 1926Dismissed
Anant Ram and Others Vs Khushhal Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0041
High Courts02 Nov 1926Dismissed
Ganga Prasad Vs Babu Ram and Another
Allahabad High Court · (1926) 11 AHC CK 0028
High Courts02 Nov 1926
Girdhari Lal Vs Jhaman Lal
Allahabad High Court · AIR 1927 All 203 : (1927) ILR (All) 272
Provincial Insolvency Act, 1920 — Section 60
High Courts02 Nov 1926
Bhoora and Others Vs Tara Singh and Another
Allahabad High Court · AIR 1927 All 267 : (1927) ILR (All) 270
Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts01 Nov 1926Dismissed
Firm Ram Lochan Ram-Lachhmi Prasad Vs Jagat Narain Dube and Others
Allahabad High Court · AIR 1927 All 181
Limitation Act, 1963 — Section 14
High Courts01 Nov 1926Allowed
Sheo Chand Misra Vs Sita Ram Misra and Another
Allahabad High Court · (1926) 11 AHC CK 0047
High Courts01 Nov 1926Dismissed
Chedi Lal and Another Vs Jawahir Lal
Allahabad High Court · AIR 1927 All 160 : (1927) ILR (All) 186
High Courts01 Nov 1926Dismissed
Puttu Lal Vs Ram Singh and Others
Allahabad High Court · AIR 1927 All 158
Transfer of Property Act, 1882 — Section 41
High Courts01 Nov 1926Dismissed
Mt. Joti Bala Debi Vs M. Sheo Ling Shami Jangam and Another
Allahabad High Court · AIR 1927 All 201
High Courts01 Nov 1926
Itar Singh and Others Vs Umrao and Another
Allahabad High Court · AIR 1927 All 189
Civil Procedure Code, 1908 (CPC) — Section 11