High Courts30 Nov 1926
Narayan Das Vs Chimman Lal and Another
Allahabad High Court · AIR 1927 All 266 : (1927) ILR (All) 321
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,544 of 5,023
High Courts29 Nov 1926Disposed Off
Budhu Khan Vs A. Boner
Allahabad High Court · (1926) 11 AHC CK 0048
High Courts29 Nov 1926Disposed Of
Chaturbhuj - Ram Lal Vs Secretary of State for India
Allahabad High Court · AIR 1927 All 215
Railways Act, 1890 — Section 140
High Courts29 Nov 1926Dismissed
Mangat Vs Bharto and Others
Allahabad High Court · AIR 1927 All 523 : (1927) ILR (All) 203
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts29 Nov 1926Dismissed
Sukhraj Singh and Others Vs Emperor
Allahabad High Court · (1926) 11 AHC CK 0038
High Courts29 Nov 1926
Kishen Lal Vs Emperor
Allahabad High Court · AIR 1927 All 237 : (1927) ILR (All) 315 : 85 Ind. Cas. 245
Press and Registration of Books Act, 1867 — Section 16Press and Registration of Books Act, 1867 — Section 16Press and Registration of Books Act, 1867 — Section 16
High Courts26 Nov 1926Dismissed
Ganpat Rai Vs Firm Kani Ram Munna Lal and Another
Allahabad High Court · AIR 1926 All 293
High Courts24 Nov 1926Dismissed
Maharaj Hari Ram Vs Sri Krishan Ram
Allahabad High Court · (1926) 11 AHC CK 0064
High Courts24 Nov 1926Dismissed
(Maharaj) Hari Ram Vs Sri Krishna Ram
Allahabad High Court · (1926) 11 AHC CK 0063
High Courts24 Nov 1926Dismissed
Ali Bahadur Beg and Another Vs Rafi-ullah and Others
Allahabad High Court · (1926) 11 AHC CK 0061
High Courts24 Nov 1926Dismissed
Raman Lal Vs Emperor
Allahabad High Court · AIR 1927 All 223 : (1927) ILR (All) 312
Penal Code, 1860 (IPC) — Section 408
High Courts24 Nov 1926Dismissed
Emperor Vs Ishwar Dayal Pandey and Another
Allahabad High Court · AIR 1927 All 238
Stamp Act, 1899 — Section 62Stamp Act, 1899 — Section 62Stamp Act, 1899 — Section 62
High Courts24 Nov 1926Dismissed
Sami Nath Singh and Another Vs Thakur Prasad Rai and Others
Allahabad High Court · AIR 1927 All 309
Transfer of Property Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 52
High Courts24 Nov 1926
Kesho Singh and Others Vs Roopan Singh and Others
Allahabad High Court · AIR 1927 All 355
Evidence Act, 1872 — Section 92
High Courts24 Nov 1926
Nathe Singh and Others Vs Emperor
Allahabad High Court · (1926) 11 AHC CK 0012
High Courts23 Nov 1926Dismissed
Secretary of State Vs Firm Thakur Das-Ram Sahai
Allahabad High Court · AIR 1927 All 316
Railways Act, 1890 — Section 47(1)(g)Railways Act, 1890 — Section 47(1)(g)Railways Act, 1890 — Section 47(1)(g)
High Courts23 Nov 1926
Govind and Others Vs Emperor
Allahabad High Court · AIR 1927 All 270
Penal Code, 1860 (IPC) — Section 342Penal Code, 1860 (IPC) — Section 342Penal Code, 1860 (IPC) — Section 342
High Courts23 Nov 1926Allowed
Munna and Others Vs Baij Nath
Allahabad High Court · (1926) 11 AHC CK 0057
High Courts23 Nov 1926
Pahlad Koeri Vs B. Mohar Gobind Rai and Others
Allahabad High Court · AIR 1927 All 278
Agra Pre-emption Act, 1922 — Section 22Agra Pre-emption Act, 1922 — Section 22Agra Pre-emption Act, 1922 — Section 22
High Courts23 Nov 1926
Mt. Shibbi Vs Hardhian Singh
Allahabad High Court · AIR 1927 All 378 : (1927) ILR (All) 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100