High Courts12 Jul 1926Dismissed
Gulab Vs Dalip
Allahabad High Court · 97 Ind. Cas. 550
North Western Provinces Tenancy Act, 1901 — Section 79
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,550 of 5,023
High Courts12 Jul 1926Dismissed
Sheobaran Pande and Another Vs Kishun Prasad Pande and Another
Allahabad High Court · (1926) 07 AHC CK 0038
High Courts12 Jul 1926Dismissed
Ram Deo Singh and Another Vs Emperor
Allahabad High Court · AIR 1926 All 767 : (1927) ILR (All) 228 : 97 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 107, 531
High Courts12 Jul 1926
Lachhmi Narain Sahu and Others Vs Bindra and Others
Allahabad High Court · AIR 1926 All 753 : 97 Ind. Cas. 184
High Courts12 Jul 1926
Banwari Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 49 : (1927) ILR (All) 215
Penal Code, 1860 (IPC) — Section 174
High Courts12 Jul 1926
Pearey Lal Vs Sagar Mal
Allahabad High Court · AIR 1927 All 38 : (1927) ILR (All) 230 : 97 Ind. Cas. 650
Criminal Procedure Code, 1898 (CrPC) — Section 435, 476
High Courts09 Jul 1926Dismissed
Pir Bakhsh Vs Mt. Muhammad-Un-Nissa
Allahabad High Court · AIR 1927 All 100
High Courts09 Jul 1926Allowed
Muhammad Zafar Vs Zahur Husain
Allahabad High Court · AIR 1926 All 741 : (1927) ILR (All) 78 : 97 Ind. Cas. 82
Evidence Act, 1872 — Section 65
High Courts08 Jul 1926
Nanak Chand Vs Chheda Lal
Allahabad High Court · AIR 1927 All 41 : 97 Ind. Cas. 467
High Courts08 Jul 1926
Raushan Lal and Another Vs Gappu and Others
Allahabad High Court · AIR 1927 All 53 : 97 Ind. Cas. 587
High Courts07 Jul 1926Dismissed
Jagannath Prasad Singh and Others Vs Mahesh Prasad Singh
Allahabad High Court · AIR 1927 All 245
High Courts07 Jul 1926
Rameshar Das and Others Vs Shiam Lal and Others
Allahabad High Court · AIR 1927 All 113 : 97 Ind. Cas. 544
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts07 Jul 1926
Shahzad Singh Vs Narain Kurmi and Another
Allahabad High Court · AIR 1927 All 190 : 101 Ind. Cas. 257
High Courts06 Jul 1926Dismissed
Nageshwar Tewari Vs Rup Narain Shukul and Tirjagi Narain Tewari
Allahabad High Court · 97 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 64
High Courts06 Jul 1926
Deonandan Singh and Others Vs Musafir Singh and Others
Allahabad High Court · (1926) 07 AHC CK 0023
High Courts06 Jul 1926
Mt. Kaniz Fatima Vs Narain Singh and Another
Allahabad High Court · (1926) 07 AHC CK 0020
High Courts05 Jul 1926Dismissed
Sukhbir Singh and Others Vs Secretary of State for India
Allahabad High Court · AIR 1926 All 766 : (1927) ILR (All) 212 : 97 Ind. Cas. 566
Land Acquisition Act, 1894 — Section 18