High Courts04 Jul 1926
Maharaj Singh and Others Vs Sri Raja Suryapal Singh
Allahabad High Court · AIR 1929 All 29 : 113 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,551 of 5,023
High Courts02 Jul 1926Allowed
Sheo Partab Singh and Another Vs Tajammul Husain and Others
Allahabad High Court · AIR 1927 All 114 : (1927) ILR (All) 67
Limitation Act, 1908 — Section 31
High Courts02 Jul 1926Dismissed
Enayat Husain Vs King-Emperor
Allahabad High Court · AIR 1926 All 752 : (1927) ILR (All) 209
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts01 Jul 1926Allowed
Nirman Singh and Others Vs Lal Rudra Partab Narain Singh and Others
Allahabad High Court · (1926) ILR (All) 529
Land Revenue Act, 1876 — Section 61, 62
High Courts01 Jul 1926Disposed Of
Lachhman Prasad and Others Vs Salu Salik Chand and Others
Allahabad High Court · AIR 1927 All 188
High Courts01 Jul 1926Allowed
Chunni Lal Vs Manik Chand and Another
Allahabad High Court · AIR 1926 All 745 : 97 Ind. Cas. 319
North Western Provinces Tenancy Act, 1901 — Section 131
High Courts01 Jul 1926
Mahmud Hasan and Others Vs Lauti Ram and Others
Allahabad High Court · AIR 1927 All 453 : (1927) ILR (All) 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts01 Jul 1926
Hakim Mahmud Hasan and Others Vs Lala Lauti Ram and Habib-ur-Rahman and Another
Allahabad High Court · 97 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Jun 1926Dismissed
Mt. Janki and Others Vs Rustam Khan and Another
Allahabad High Court · (1926) 06 AHC CK 0043
High Courts30 Jun 1926Dismissed
Behari Lal Vs Gangadin and Another
Allahabad High Court · AIR 1927 All 69 : 97 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 24
High Courts30 Jun 1926Allowed
Emperor Vs Mt. Har Piari and Others
Allahabad High Court · (1926) 06 AHC CK 0028
High Courts30 Jun 1926Dismissed
Kunj Behar Singh and Another Vs Bans Gopal Tewari
Allahabad High Court · AIR 1927 All 59 : 97 Ind. Cas. 487
High Courts30 Jun 1926Allowed
Faqirullah and Another Vs Wali Khan and Others
Allahabad High Court · (1926) 06 AHC CK 0021
High Courts29 Jun 1926Dismissed
Dhaneshwar Tewari Vs Antu Tewari and Others
Allahabad High Court · AIR 1927 All 115
High Courts29 Jun 1926Dismissed
Tejpal and Another Vs Kalyan and Another
Allahabad High Court · 97 Ind. Cas. 256
Transfer of Property Act, 1882 — Section 93
High Courts29 Jun 1926
Abdul Majid Vs Nageshar Dat and Others
Allahabad High Court · (1926) 06 AHC CK 0016
High Courts28 Jun 1926Dismissed
Raj Ballaw Prasad Vs Dalip Narain Singh and Others
Allahabad High Court · AIR 1926 All 718 : 97 Ind. Cas. 344
High Courts28 Jun 1926
Mt. Rahiman Bibi Vs Fazal
Allahabad High Court · AIR 1927 All 56 : (1926) ILR (All) 834
High Courts28 Jun 1926Dismissed
Darbari Singh and Others Vs Ram Murat Singh
Allahabad High Court · AIR 1927 All 98
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1