High Courts17 Jan 1942Disposed Of
RADHEY LAL BALMUKAND IN RE.
Allahabad High Court · (1942) 10 ITR 131
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,262 of 5,024
High Courts08 Jan 1942Dismissed
Jai Narain Singh and others Vs Collector of Aligarh, Manager of the Estate of Kunwar Sri Niwas
Allahabad High Court · (1942) 01 AHC CK 0003
High Courts06 Jan 1942Disposed Of
Kanhaiya Lal Vs Emperor through Mohan Sarogi
Allahabad High Court · (1942) 01 AHC CK 0006
High Courts23 Dec 1941Allowed
Firm Ram Krishna Das Jawahar Lal and after the death of Ram Krishna Das Hari Shanker and others Vs Firm Mutsaddi Lal Murli Dhar
Allahabad High Court · (1941) 12 AHC CK 0006
High Courts23 Dec 1941Disposed Of
Nawab Bahadur Mohammad Abdul Samad Khan Vs Girdhari Lal and others
Allahabad High Court · (1941) 12 AHC CK 0002
High Courts18 Dec 1941Dismissed
Gordhan Das Vs Anand Prasad alias Chottan Lal and others
Allahabad High Court · (1941) 12 AHC CK 0003
High Courts09 Dec 1941Dismissed
Messrs. Maheshwari Brothers Vs The Official Liquidators of The Indra Sugar Works Ltd.
Allahabad High Court · (1941) 12 AHC CK 0009
High Courts08 Dec 1941Disposed Of
Pratap Singh and others Vs Gulzari Lal and others
Allahabad High Court · (1941) 12 AHC CK 0005
High Courts03 Dec 1941Allowed
Sipattar Singh alias Ghilendra Singh Vs Emperor
Allahabad High Court · (1941) 12 AHC CK 0001
High Courts02 Dec 1941Disposed Of
Dhanraji Kuer Vs Ram Raj Chaube and others
Allahabad High Court · (1941) 12 AHC CK 0010
High Courts02 Dec 1941Dismissed
Jagat Prasad Rai Sharma Vs Deo Nath Singh and others
Allahabad High Court · (1941) 12 AHC CK 0008
High Courts02 Dec 1941Disposed Of
Lal Girjesh Bahadur Pal Vs Bhagwati Prasad
Allahabad High Court · (1941) 12 AHC CK 0004
High Courts01 Dec 1941Dismissed
Surendra Bahadur Singh Vs Rajendra Bahadur Singh and others
Allahabad High Court · (1941) 12 AHC CK 0007
High Courts26 Nov 1941Allowed
Ramji Lal and Others Vs Emperor
Allahabad High Court · (1941) 11 AHC CK 0004
Northern India Canal and Drainage Act, 1873 — Section 3(2), 70Penal Code, 1860 (IPC) — Section 430
High Courts25 Nov 1941Allowed
Mst. Farkhanda Begam and Another Vs Hasnain
Allahabad High Court · (1941) 11 AHC CK 0002
High Courts24 Nov 1941Disposed Of
Hakim Ali Vs Shanker Lal
Allahabad High Court · (1941) 11 AHC CK 0006
High Courts20 Nov 1941Dismissed
Firm Shyam Lal Bidhi Chand Vs Mukund Lal
Allahabad High Court · (1941) 11 AHC CK 0007