High Courts06 Nov 1941Allowed
Debi Din Vs The Secretary of State for India in Council and others
Allahabad High Court · (1941) 11 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,263 of 5,024
High Courts06 Nov 1941Allowed
Amar Chand minor through Mst. Kauli Vs Nem Chand
Allahabad High Court · (1941) 11 AHC CK 0003
High Courts05 Nov 1941Allowed
Hafiz Nurul Hasan Vs Emperor
Allahabad High Court · (1941) 11 AHC CK 0001
Penal Code, 1860 (IPC) — Section 399
High Courts29 Oct 1941Allowed
Raghubir Saran Das and after his death Harbans Lal and others Vs Kujnj Behari Lal, Official Receiver of the property of Sri Ram and Tirloki Prasad
Allahabad High Court · (1941) 10 AHC CK 0009
High Courts29 Oct 1941Dismissed
Latu Vs Smt. Rani Maha Laxmi Bai and another
Allahabad High Court · (1941) 10 AHC CK 0006
High Courts29 Oct 1941Allowed
Sagar Mal and Another Vs Parshottam Das and Others
Allahabad High Court · (1941) 10 AHC CK 0004
High Courts28 Oct 1941Allowed
Pyare Lal and Others Vs Chhotey Lal and Others
Allahabad High Court · (1941) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 Oct 1941Dismissed
Khalil Khan and Another Vs Mahboob Ali Mian and Others
Allahabad High Court · (1941) 10 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Oct 1941
Mrs. Grete Mc. Gowen Vs Mr. Thomas James Mc. Gowen
Allahabad High Court · (1941) 10 AHC CK 0011
Government of India Act, 1915 — Section 109(1)
High Courts10 Oct 1941Disposed Of
Babu Nandan Lal and another Vs Parsottam Sahu
Allahabad High Court · (1941) 10 AHC CK 0008
High Courts09 Oct 1941Dismissed
Mst. Masooma Bibi and others Vs Mohammad Said Khan and others
Allahabad High Court · (1941) 10 AHC CK 0002
Limitation Act, 1963 — Section 23
High Courts08 Oct 1941Allowed
Kalka Prasad and Another Vs Sarju Prasad and Another
Allahabad High Court · (1941) 10 AHC CK 0010
High Courts04 Oct 1941Allowed
Shri Nath Vs Puran Mal and another
Allahabad High Court · (1941) 10 AHC CK 0003
High Courts02 Oct 1941Dismissed
Nawab Muniruddaulah Dilawar Husain Vs Abdur Rahman Official Receiver
Allahabad High Court · (1941) 10 AHC CK 0001
High Courts26 Sept 1941Dismissed
Ram Lal Vs Official Liquidator Benares Bank Ltd., (in liquidation)
Allahabad High Court · (1941) 09 AHC CK 0006
High Courts25 Sept 1941Dismissed
Shyam Sundar Das Vs Gowri Nath Seth
Allahabad High Court · (1941) 09 AHC CK 0022
High Courts25 Sept 1941Allowed
Shiam Sunder and Another Vs Venny Prakash and Another
Allahabad High Court · (1941) 09 AHC CK 0017
High Courts24 Sept 1941Dismissed
Kammoon and others Vs Emperor
Allahabad High Court · (1941) 09 AHC CK 0005
High Courts22 Sept 1941Allowed
Mst. Chameli Vs State Kishan Garh
Allahabad High Court · (1941) 09 AHC CK 0020