High Courts11 Feb 1942Allowed
Mr. Brij Behari Gupta Official Receiver Vs Budh Sen and another
Allahabad High Court · (1942) 02 AHC CK 0017
Provincial Insolvency Act, 1920 — Section 28
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,261 of 5,024
High Courts10 Feb 1942
KUNWAR BISHWANTH SINGH Vs COMMISSIONER OF Income Tax, C. P. AND U. P.
Allahabad High Court · (1942) 10 ITR 322
High Courts10 Feb 1942
Kunwar Bishwanath Singh Diwan Nizamat, Benares State Agent to the Late Maharaja Bahadur of Benares Vs Commissioner of Income Tax
Allahabad High Court · (1942) 10 ITR 322
Government of India Act, 1935 — Section 311Income Tax Act, 1961 — Section 66(2)
High Courts09 Feb 1942Dismissed
L HIRA LAL Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1942) 10 ITR 148
High Courts06 Feb 1942Disposed Of
William Percy Bowman Vs Harriet Dorothy Bowman
Allahabad High Court · (1942) 02 AHC CK 0019
High Courts06 Feb 1942Dismissed
Ram Lal Sahu Vs Dina Nath
Allahabad High Court · (1942) 02 AHC CK 0018
High Courts05 Feb 1942Dismissed
Mohammad Sharif Vs Mst. Hajira Bibi and another
Allahabad High Court · (1942) 02 AHC CK 0029
High Courts05 Feb 1942Dismissed
Bhaggo Bibi Vs Sri Iswar Radha Ramanji and Beharijl through Baldeo Narain and others
Allahabad High Court · (1942) 02 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 145, 47
High Courts05 Feb 1942
THE HONBLE MR JUSTICE IQBAL AHMAD IN RE.
Allahabad High Court · (1942) 10 ITR 152
High Courts05 Feb 1942
Income Tax Commissioner Vs Hon''ble Chief Justice Sir Iqbal Ahmad
Allahabad High Court · (1942) 02 AHC CK 0004
Income Tax Act, 1961 — Section 66(2)
High Courts03 Feb 1942Dismissed
Ram Chandra Rai Vs Chandi Prasad Dubey and others
Allahabad High Court · (1942) 02 AHC CK 0014
High Courts02 Feb 1942Dismissed
Ram Lal Vs Musammat Genda and others
Allahabad High Court · (1942) 02 AHC CK 0025
Transfer of Property Act, 1882 — Section 67, 68(a)
High Courts30 Jan 1942Dismissed
Ram Lal Sahu and others Vs Dina Nath
Allahabad High Court · (1942) 01 AHC CK 0002
Letters Patent Act, 1865 — Section 10
High Courts23 Jan 1942Allowed
Gyan Prakash Mital and another Vs Kishori Lal
Allahabad High Court · (1942) 01 AHC CK 0010
High Courts23 Jan 1942
Ishwar Dayal alias Nand Lal minor through Musammat Sharbati Vs Amba Prasad and after his death Sib Charan Das and others
Allahabad High Court · (1942) 01 AHC CK 0009
High Courts22 Jan 1942
Dular Koeri and others Vs Payag Koeri
Allahabad High Court · (1942) 01 AHC CK 0001
High Courts20 Jan 1942Allowed
Shiam Lal and another Vs Bashir Khan and others
Allahabad High Court · (1942) 01 AHC CK 0012
High Courts20 Jan 1942Allowed
Santa Singh Vs Ramdhari Singh and Another
Allahabad High Court · AIR 1945 All 5 : (1944) 14 AWR 285
High Courts19 Jan 1942Dismissed
GHULAM DIN and C0. Vs COMMISSIONER OF Income Tax U. P. and C. P.
Allahabad High Court · (1942) 12 AWR 66 : (1942) 10 ITR 89