High Courts11 Mar 1942Dismissed
Bishambhar Nath and another Vs Radhe Shiam Seth and others
Allahabad High Court · (1942) 03 AHC CK 0002
Uttar Pradesh Debt Redemption Act, 1940 — Section 8
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,260 of 5,024
High Courts07 Mar 1942Dismissed
Bhagwana and another Vs Gulab Kuer and others
Allahabad High Court · (1942) 03 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts26 Feb 1942Allowed
Bhagwati Saran Singh and others Vs Kumar Parmeshwari Nandan Singh and others
Allahabad High Court · (1942) 02 AHC CK 0008
High Courts24 Feb 1942Dismissed
LALA GANESH PRASAD, IN RE.
Allahabad High Court · (1942) 12 AWR 168 : (1942) 10 ITR 286
High Courts24 Feb 1942Disposed Of
PANDIT GAYA PRASAD TEWARI Vs COMMISSIONER OF Income Tax C. P and U. P.
Allahabad High Court · (1942) 12 AWR 179 : (1942) 10 ITR 308
High Courts24 Feb 1942
Rev. J.C. Manry Vs Commissioner of Income Tax, Central and United Provinces
Allahabad High Court · (1942) 02 AHC CK 0009
High Courts24 Feb 1942Allowed
Income Tax COMMISSIONER Vs REV J C MANRY.
Allahabad High Court · (1942) 12 AWR 194 : (1942) 10 ITR 205
High Courts24 Feb 1942Allowed
Mst. Siddiqa Bagam Vs Abdul Jabbar Khan and others
Allahabad High Court · (1942) 02 AHC CK 0003
Trusts Act, 1882 — Section 12, 82
High Courts18 Feb 1942Dismissed
Har Sarup after his death Bhagwati Sarup and others Vs Anand Sarup after his death B. Govind Sarup and others
Allahabad High Court · (1942) 02 AHC CK 0030
High Courts17 Feb 1942Dismissed
Sheikh Mohammad Hammad and Others Vs Tej Narain Lal Alias Tej Bahadur Lal and Another
Allahabad High Court · (1942) 02 AHC CK 0026
High Courts17 Feb 1942Disposed Of
PEAREY LAL SHUKLA OF CAWNPORE IN RE.
Allahabad High Court · (1942) 12 AWR 113 : (1942) 10 ITR 239
High Courts17 Feb 1942Dismissed
PANDIT PYARE LAL SHUKLA Vs COMMISSIONER OF Income Tax, U.P. [NO. 2].
Allahabad High Court · (1942) 10 ITR 416
High Courts17 Feb 1942Dismissed
SYED MOHAMMAD ISA AND ANOTHER Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1942) 12 AWR 234 : (1942) 12 AWR 164 : (1942) 10 ITR 267
High Courts16 Feb 1942Dismissed
Ganga Sahai Vs Badrul Islam
Allahabad High Court · (1942) 02 AHC CK 0001
Contract Act, 1872 — Section 23Easements Act, 1882 — Section 60
High Courts12 Feb 1942Allowed
Imtiazun-Nissa Vs Abdul Qasim alias Mohd. Jan and others
Allahabad High Court · (1942) 02 AHC CK 0015
High Courts12 Feb 1942Dismissed
Kunwar Krishna Pratap Singh minor through Kunwar Bahadur Singh Vs Smt. Kunwar Rani Prembada Kunwar and others
Allahabad High Court · (1942) 02 AHC CK 0002