High Courts31 Jul 1942Dismissed
Bhanpal Singh Vs Siya Ram and others
Allahabad High Court · (1942) 07 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,258 of 5,024
High Courts31 Jul 1942Dismissed
Jagannath Prasad Bhargava Vs Lala Nathimal and Others
Allahabad High Court · AIR 1943 All 17 : (1942) 12 AWR 305
High Courts31 Jul 1942Dismissed
Hira Singh Vs Bishambhar Nath and others
Allahabad High Court · (1942) 07 AHC CK 0001
Encumbered Estates Act, 1934 — Section 14, 4
High Courts20 Jul 1942Dismissed
Kuber Rai Vs Shyam Narain Rai
Allahabad High Court · AIR 1943 All 46 : (1942) 12 AWR 292
High Courts05 Jun 1942Dismissed
Man Singh alias Priya Varat Singh Vs Emperor
Allahabad High Court · (1942) 06 AHC CK 0003
Arms Act, 1959 — Section 19(f)
High Courts01 Jun 1942Allowed
Emperor Vs Debi Charan alias Debi Prasad and others
Allahabad High Court · (1942) 06 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 395
High Courts29 May 1942Allowed
Chedi Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0006
Penal Code, 1860 (IPC) — Section 417, 420, 511, 75
High Courts27 May 1942Disposed Of
Ram Naresh Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts15 May 1942
Babu Ram Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0002
Penal Code, 1860 (IPC) — Section 304A
High Courts07 May 1942Allowed
Ram Prasad Vs Lalit Kishore
Allahabad High Court · (1942) 05 AHC CK 0009
Easements Act, 1882 — Section 15
High Courts07 May 1942Dismissed
Mohammad Waheed Khan and others Vs Nabi Ahmad Khan and others
Allahabad High Court · (1942) 05 AHC CK 0005
Crown Grants Act, 1895 — Section 2, 3
High Courts07 May 1942Dismissed
Karan Sinqh and others Vs Lala Kunwar Sen and others
Allahabad High Court · (1942) 05 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 17, 21
High Courts05 May 1942Dismissed
Sri Maharaj Pauhari Opendra Das Mahant of Math Paikoli Vs Ram Kumar Das alias Rajkumar Tewari
Allahabad High Court · (1942) 05 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1942
Mst. Chanda Begum Vs Maqsood Husain Khan alias Achhan Mian
Allahabad High Court · (1942) 04 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Apr 1942Allowed
Bhatta Gordhan Lal Vs Shri Thakur Radha Kant Jugal Sarup Ji Maharaj through trustees and Others
Allahabad High Court · AIR 1943 All 109 : (1942) 12 AWR 389
High Courts22 Apr 1942Allowed
Bilas Singh and another Vs Emperor
Allahabad High Court · (1942) 04 AHC CK 0023
Criminal Procedure Code, 1898 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 1942Dismissed
Chander and another Vs Manohalal and another
Allahabad High Court · (1942) 04 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 35, 47
High Courts22 Apr 1942Allowed
Mst. Sarda Kunwar Vs Gajanand and others
Allahabad High Court · (1942) 04 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Section 60(f)
High Courts16 Apr 1942Allowed
Ram Chand Vs Hira Lal
Allahabad High Court · (1942) 04 AHC CK 0022
Contract Act, 1872 — Section 19, 238