High Courts15 Feb 1960Allowed
Abdul Razzaq Vs State
Allahabad High Court · AIR 1960 All 567 : (1960) CriLJ 1179
Penal Code, 1860 (IPC) — Section 299, 300
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,007 of 5,024
High Courts15 Feb 1960Dismissed
Bal Govind Kaya Vs 3rd Addl. Civil Judge and Another
Allahabad High Court · AIR 1961 All 306
Constitution of India, 1950 — Article 227
High Courts13 Feb 1960Dismissed
Swami Prasad and Others Vs Board of Revenue and Another
Allahabad High Court · (1960) 30 AWR 175
Constitution of India, 1950 — Article 226
High Courts12 Feb 1960Dismissed
Debi Singh and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1960) 30 AWR 318
Constitution of India, 1950 — Article 226
High Courts11 Feb 1960Dismissed
Rama Kant Vs Cantonment Board, Allahabad
Allahabad High Court · AIR 1960 All 719
Cantonments Act, 1924 — Section 282
High Courts11 Feb 1960Allowed
Kedar Nath Bhargava Vs Commissioner, Agra Division and Others
Allahabad High Court · (1960) 30 AWR 492
Constitution of India, 1950 — Article 226
High Courts11 Feb 1960
Rai Amar Nath Agarwal Vs Tahsildar Assistant Collector and Others
Allahabad High Court · (1960) 30 AWR 564
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 353
High Courts08 Feb 1960Allowed
Ambika Prasad Vs State of U.P. and Others
Allahabad High Court · (1960) 30 AWR 433
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts08 Feb 1960Allowed
Shambhu Datt Vs Jagdish Prasad
Allahabad High Court · AIR 1961 All 89
Workmens Compensation Act, 1923 — Section 3(1)
High Courts08 Feb 1960Allowed
Laiq Singh Vs Additional Commissioner and Others
Allahabad High Court · (1960) 30 AWR 321
Constitution of India, 1950 — Article 226
High Courts01 Feb 1960Dismissed
Ch. Mansa Ram and Sons Vs The Secretary, Industries and Others
Allahabad High Court · AIR 1960 All 570
Mineral Concession Rules, 1949 — Rule 18, 32
High Courts29 Jan 1960Allowed
Hafiz Wazid Ali Vs Municipal Board and another
Allahabad High Court · (1961) 31 AWR 3
Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144Uttar Pradesh Municipalities Act, 1916 — Section 129(a), 144
High Courts29 Jan 1960Dismissed
Dhruva Malviya Vs State of Uttar Pradesh, Lucknow and Others
Allahabad High Court · AIR 1961 All 421
Constitution of India, 1950 — Article 309
High Courts25 Jan 1960Allowed
Laxmi Shanker Yadav Vs Kuawar Shripal Singh and Others
Allahabad High Court · AIR 1960 All 548 : (1960) 30 AWR 192
Constitution of India, 1950 — Article 133(1)Representation of the People Act, 1951 — Section 100(1), 116A, 97
High Courts22 Jan 1960Dismissed
Naik Ram Pandey Vs The District Magistrate and Another
Allahabad High Court · (1960) 30 AWR 215
Constitution of India, 1950 — Article 141, 22, 22(2), 226Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 114, 117, 167Penal Code, 1860 (IPC) — Section 147, 307, 332, 436
High Courts22 Jan 1960Disposed Of
Khacheru Singh Vs S.D.O. Khurja
Allahabad High Court · AIR 1960 All 462 : (1960) 30 AWR 137
Constitution of India, 1950 — Article 146(3), 226, 229(3), 246(3), 265Court Fees Act, 1870 — Article 1, 4
High Courts22 Jan 1960Allowed
Chhail Behari Lal and Others Vs Phool Chand and Others
Allahabad High Court · AIR 1961 All 308
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7
High Courts22 Jan 1960
Hindustan Sugar Mills Vs Commissioner of Sales Tax, U.P.
Allahabad High Court · (1961) 31 AWR 158
Uttar Pradesh Sales Tax Act, 1948 — Section 2(h), 5Uttar Pradesh Sales Tax Act, 1948 — Section 2(h), 5Uttar Pradesh Sales Tax Act, 1948 — Section 2(h), 5
High Courts21 Jan 1960Allowed
Radhey Shyam and Others Vs Puttoo Lal and Others
Allahabad High Court · AIR 1961 All 87
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Jan 1960Allowed
State Vs Radha Kishan
Allahabad High Court · (1960) 30 AWR 226
Evidence Act, 1872 — Section 101, 106, 3Penal Code, 1860 (IPC) — Section 420, 467, 471Post Office Act, 1898 — Section 3, 3(c), 52