High Courts22 Mar 1960Partly Allowed
Mohammad Luqman Sharif Vs State Transport Authority, Tribunal, Lucknow and Others
Allahabad High Court · AIR 1961 All 342
Motor Vehicles Act, 1939 — Section 44(3), 48, 64
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,005 of 5,024
High Courts22 Mar 1960Allowed
Pooranmal Kapoorchand Vs Sri Kishan Maheshwari and Others
Allahabad High Court · AIR 1961 All 298 : (1961) 2 FLR 561 : (1961) 2 LLJ 195
Constitution of India, 1950 — Article 226
High Courts22 Mar 1960
Chandausi Oil Mills Vs Sales Tax Commissioner
Allahabad High Court · (1960) 30 AWR 368 : (1961) 12 STC 310
Uttar Pradesh Prevention of Food Adulteration Act, 1926 — Section 4
High Courts22 Mar 1960Allowed
Mohammad Luqman Shari Vs State Transport Authority, Tribunal and Others
Allahabad High Court · (1960) 30 AWR 481
High Courts21 Mar 1960Allowed
Deoki Nandan Vs Makhan Lal and Others
Allahabad High Court · AIR 1961 All 386
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 11Limitation Act, 1908 — Section 3
High Courts21 Mar 1960Allowed
Harish Chandra Sah Vs Regional Transport Authority and Others
Allahabad High Court · (1960) 30 AWR 469
Constitution of India, 1950 — Article 226
High Courts18 Mar 1960Dismissed
United Provinces Vs Kasturi Lal Ralia Ram
Allahabad High Court · (1960) 30 AWR 394
Criminal Procedure Code, 1898 (CrPC) — Section 23, 51, 54, 54(1)Penal Code, 1860 (IPC) — Section 409Police Act, 1861 — Section 29
High Courts17 Mar 1960Dismissed
Kali Prasad Vs Kallo Bibi
Allahabad High Court · (1960) 30 AWR 504
Transfer of Property Act, 1882 — Section 106
High Courts17 Mar 1960Allowed
Raj Pat Singh Vs Dy. Superintendent of Police, Basti and Others
Allahabad High Court · AIR 1961 All 169
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 409
High Courts17 Mar 1960Dismissed
Narsingh Narain Tewari Vs The Board of High School and Intermediate Education, U.P., Allahabad
Allahabad High Court · AIR 1960 All 653
High Courts16 Mar 1960Dismissed
Industrial Employees Union, 106/371, Hiraganj, Kanpur Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1960 All 738 : (1960) 1 FLR 569
Constitution of India, 1950 — Article 226
High Courts16 Mar 1960Disposed Of
Standard Glass Beads Factory and Another Vs Shri Dhar and Others
Allahabad High Court · AIR 1960 All 692 : (1960) 30 AWR 366 : (1960) 30 AWR 303
Arbitration Act, 1940 — Section 19Civil Procedure Code, 1882 — Section 104, 105, 107, 108, 109Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 41 Rule 1, Order 41 Rule 23, 109, 2
High Courts15 Mar 1960Dismissed
Sita Ram and Another Vs State
Allahabad High Court · AIR 1961 All 151 : (1961) CriLJ 338 : (1961) 2 FLR 332 : (1961) 2 LLJ 1 : (1963) RD 281
Factories Act, 1948 — Section 106Limitation Act, 1908 — Section 12, 29, 29(2)
High Courts15 Mar 1960Disposed Of
Lala Madho Prasad Marwari Vs Raja Jwaleshwari Pratap Narain Singh and Others
Allahabad High Court · AIR 1960 All 513 : (1960) 30 AWR 195
Transfer of Property Act, 1882 — Section 105
High Courts15 Mar 1960
Lala Madho Prasad Marwari Vs Raja Jwaleshwari Pratap Narain Singh and others
Allahabad High Court · AIR 1960 All 513 : (1960) 30 AWR 195
High Courts11 Mar 1960Dismissed
Shri Ram Shanker Lal Vs Collector of Mirzapur and Another
Allahabad High Court · AIR 1960 All 732
Constitution of India, 1950 — Article 226Sales Tax Laws Validation Act, 1956 — Section 2
High Courts11 Mar 1960Dismissed
Peru Paltu Ghosi and Another Vs Assistant Custodian, Mathura
Allahabad High Court · AIR 1961 All 299
Constitution of India, 1950 — Article 226
High Courts10 Mar 1960Allowed
Kailash Chandra and Others Vs The Dist. Registrar, Registration Department, Agra
Allahabad High Court · AIR 1961 All 61
Constitution of India, 1950 — Article 226
High Courts10 Mar 1960
Anwarul Hasan Vs Senior Superintendent Police and Another
Allahabad High Court · (1960) 30 AWR 501
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 408
High Courts09 Mar 1960Dismissed
State Vs Tula Ram and Others
Allahabad High Court · AIR 1960 All 585 : (1960) CriLJ 1276
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 417