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Allahabad High Court judgments

1,00,467 judgments · page 4,003 of 5,024

High Courts20 Apr 1960Allowed

Trilok Chand Vs C.N. Srivastava and Others

Allahabad High Court · AIR 1961 All 88 : (1960) 30 AWR 383 : (1961) CriLJ 202

Criminal Procedure Code, 1898 (CrPC) — Section 386, 435Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 8
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High Courts20 Apr 1960Dismissed

Baba Khalil Ahamad Vs State

Allahabad High Court · AIR 1960 All 715 : (1960) CriLJ 1528

Criminal Procedure Code, 1898 (CrPC) — Section 99A, 99B, 99C, 99D, 99EPenal Code, 1860 (IPC) — Section 295A
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High Courts19 Apr 1960Allowed

Sarju Vs Ishwari

Allahabad High Court · (1960) 04 AHC CK 0018

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 148, 33Succession Act, 1925 — Section 214
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High Courts19 Apr 1960Allowed

Smt. Sarju Vs Ishwari

Allahabad High Court · AIR 1961 All 86

Civil Procedure Code, 1908 (CPC) — Section 148, 33Succession Act, 1925 — Section 214
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High Courts18 Apr 1960Dismissed

Uttam Kunwar Vs Krishna Pal Singh

Allahabad High Court · AIR 1960 All 659 : (1960) 30 AWR 337

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, 47Transfer of Property Act, 1882 — Section 72
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High Courts18 Apr 1960

In Re: Madanlal

Allahabad High Court · (1960) CriLJ 1546

Constitution of India, 1950 — Article 132, 134, 136Government of India Act, 1935 — Section 208Penal Code, 1860 (IPC) — Section 326, 34
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High Courts15 Apr 1960Allowed

State Vs Bankey Behari

Allahabad High Court · (1960) 30 AWR 415

Penal Code, 1860 (IPC) — Section 21, 403, 409Post Office Act, 1898 — Section 16, 2, 2(k)
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High Courts15 Apr 1960

Jugal Kishore Vs State

Allahabad High Court · (1961) 31 AWR 1

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 149, 150, 151Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts08 Apr 1960Dismissed

Matroo Khan Vs State

Allahabad High Court · (1960) 04 AHC CK 0028

Criminal Procedure Code, 1898 (CrPC) — Section 423, 438Forest Act, 1927 — Section 20, 26, 4, 5Penal Code, 1860 (IPC) — Section 379
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High Courts08 Apr 1960Allowed

Chuttan Vs State

Allahabad High Court · AIR 1960 All 629 : (1960) 30 AWR 339 : (1960) CriLJ 1298

Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 7(1)Uttar Pradesh Pure Food Act, 1950 — Section 42
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High Courts04 Apr 1960Dismissed

Mula Singh Vs Surendra Singh and Others

Allahabad High Court · (1960) 04 AHC CK 0032

Evidence Act, 1872 — Section 114, 20, 21Northern India Canal and Drainage Act, 1873 — Section 20, 21, 3(1), 3(1)(c), 3(2)Evidence Act, 1872 — Section 114, 20, 21
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