High Courts09 Mar 1960Dismissed
S.P. Bhatnagar Vs Balmakund Balla
Allahabad High Court · (1960) 30 AWR 300
Arbitration Act, 1940 — Section 12, 17, 24, 32, 33Criminal Procedure Code, 1898 (CrPC) — Section 115, 116
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,006 of 5,024
High Courts08 Mar 1960Allowed
Secretary, Board of High School and Intermediate Education, Uttar Pradesh, Allahabad Vs Vir Pal Singh Bhadoria, Dist. Etawah
Allahabad High Court · AIR 1960 All 535
Uttar Pradesh Intermediate Education Act, 1921 — Section 15, 7, 7(12)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 1(1), 1(1)(4)
High Courts08 Mar 1960Dismissed
Mukand Madhav Singh Vs Agra University and Another
Allahabad High Court · AIR 1961 All 301
Agra University Act, 1926 — Section 26, 27A(2), 27B, 34(2)Constitution of India, 1950 — Article 226
High Courts08 Mar 1960Dismissed
State of Uttar Pradesh and Others Vs Salig Ram Sharma
Allahabad High Court · AIR 1960 All 543
Constitution of India, 1950 — Article 311(2)
High Courts07 Mar 1960Allowed
Mahadeo Misir and Another Vs Palakdhari Misir and Others
Allahabad High Court · AIR 1960 All 743
Easements Act, 1882 — Section 52
High Courts04 Mar 1960Allowed
Babu Ram Gupta Vs N.M. Majumdar, Entertainment Tax Officer and Another
Allahabad High Court · (1960) 30 AWR 685
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226
High Courts04 Mar 1960Dismissed
Abdul Mannan Khan Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1960 All 565
Constitution of India, 1950 — Article 226
High Courts03 Mar 1960Dismissed
Roshan Khan and Others Vs Mohan Lal and Others
Allahabad High Court · (1960) 30 AWR 681
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3(1)(b)
High Courts03 Mar 1960Allowed
The State of U.P. Vs Jaipuria Brothers
Allahabad High Court · (1960) 30 AWR 550 : (1961) 12 STC 248
Constitution of India, 1950 — Article 226
High Courts02 Mar 1960
Laxman Karan and Another Vs Bansidhar
Allahabad High Court · (1960) 30 AWR 294
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Mar 1960Dismissed
Chotkan Vs State and Others
Allahabad High Court · AIR 1960 All 606 : (1960) 30 AWR 543 : (1960) CriLJ 1285
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 179, 499, 500
High Courts29 Feb 1960
Municipal Board Vs Mohan Lal
Allahabad High Court · (1960) 30 AWR 296
Prevention of Food Adulteration Act, 1954 — Section 10, 13(5), 16, 16(1), 21
High Courts26 Feb 1960Dismissed
Rati Ram Vs S.D.O., Budhana and Another
Allahabad High Court · AIR 1960 All 550
Constitution of India, 1950 — Article 226
High Courts24 Feb 1960Dismissed
Rana Pratap Singh Vs The Vice Chancellor, Benares Hindu University, Varanasi and Others
Allahabad High Court · AIR 1960 All 579
Constitution of India, 1950 — Article 226
High Courts22 Feb 1960Allowed
Smt. Champa Devi L. Rameshwar Pd. Vs Jairam Das Banu Mal and Others
Allahabad High Court · AIR 1960 All 615 : (1960) 30 AWR 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 38 Rule 5
High Courts18 Feb 1960Allowed
State Vs Jang Bahadur
Allahabad High Court · (1960) 30 AWR 556
Evidence Act, 1872 — Section 25, 27, 6Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Feb 1960Dismissed
Municipal Board Vs Behari Lal
Allahabad High Court · (1960) CriLJ 1175
General Clauses Act, 1897 — Section 6Prevention of Food Adulteration Act, 1954 — Section 13, 20, 25, 7, 8
High Courts16 Feb 1960Allowed
Municipal Board, Kanpur Vs Behari Lal
Allahabad High Court · AIR 1960 All 546 : (1960) 30 AWR 229 : (1960) CriLJ 198
Prevention of Food Adulteration Act, 1954 — Section 13, 8
High Courts16 Feb 1960Allowed
M.L. Gupta Vs City Magistrate, Lucknow and Another
Allahabad High Court · AIR 1960 All 541 : (1960) CriLJ 1173
Minimum Wages Act, 1948 — Section 20
High Courts16 Feb 1960
IN RE PT. SHYAM SUNDER
Allahabad High Court · (1961) 41 ITR 807
Income Tax Act, 1961 — Section 66(1)