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Allahabad High Court judgments

1,00,467 judgments · page 4,008 of 5,024

High Courts19 Jan 1960Allowed

Mst. Kalawati Vs B. Ratan Chand

Allahabad High Court · AIR 1960 All 601 : (1960) 30 AWR 178

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)
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High Courts15 Jan 1960Dismissed

C.L. Basra Vs Pearey Lal Basra and Another

Allahabad High Court · AIR 1960 All 590 : (1960) 30 AWR 382

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 9, 115Uttar Pradesh Court Fees Act, 1870 — Section 6A, 6B
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High Courts06 Jan 1960Dismissed

Panna Lal Vs Sm. Saraswati Devi

Allahabad High Court · AIR 1960 All 572 : (1960) 30 AWR 317

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182(5)
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High Courts01 Jan 1960Dismissed

State Vs Hotey Khan and Others

Allahabad High Court · AIR 1960 All 521 : (1960) CriLJ 1167

Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 417Evidence Act, 1872 — Section 145
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