High Courts23 Nov 1965Dismissed
Smt. Rabia Khatoon Vs Mohd. Mukhtar Ahmad
Allahabad High Court · AIR 1966 All 548
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ii)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,924 of 5,024
High Courts22 Nov 1965Allowed
Synthetics and Chemicals Ltd. Vs Ram Asrey Lal and Others
Allahabad High Court · AIR 1967 All 4
Land Acquisition Act, 1894 — Section 17(4), 4, 4(2), 40, 6
High Courts19 Nov 1965Allowed
Juggi Lal Kamlapat Jute Mills Co. Ltd. Vs The Registrar of Companies
Allahabad High Court · AIR 1966 All 417
Companies Act, 1956 — Section 17, 17(1)
High Courts19 Nov 1965Allowed
Juggilal Kamlapat Jute Mills Co. Ltd. Vs Registrar of Companies
Allahabad High Court · (1967) 37 CompCas 20
Companies Act, 1956 — Section 17(1)
High Courts18 Nov 1965Dismissed
DWARKA NATH Vs COMMISSIONER OF WEALTH-TAX, U. P.
Allahabad High Court · (1966) 62 ITR 304
Income Tax Act, 1961 — Section 2
High Courts18 Nov 1965Allowed
Inter-Asian Footwear Corporation Vs Assistant Commissioner of Income-tax, Agra
Allahabad High Court · (1965) 11 AHC CK 0024
High Courts18 Nov 1965Dismissed
Abdul Ghaffar and Another Vs State
Allahabad High Court · (1965) 35 AWR 788
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Nov 1965Allowed
Dina Nath Rai Vs The State of Uttar Pradesh and The Collector of Ghazipur
Allahabad High Court · (1965) 35 AWR 826
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 293
High Courts17 Nov 1965Allowed
Ram Naresh Lall Ram Yash Lall Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1967 All 384 : (1968) 2 LLJ 586
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 311Uttar Pradesh Punishment and Appeal Rules for Subordinate Services, 1932 — Rule 1A, 4
High Courts16 Nov 1965Allowed
Keshav Prasad Vs Labour Court and Others
Allahabad High Court · (1966) 1 LLJ 590
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 2
High Courts16 Nov 1965
SHIV NARAIN SARRAF Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 711
Income Tax Act, 1961 — Section 2, 6, 66
High Courts16 Nov 1965
GAJANAND SUTWALA Vs COMMISSIONER OF WEALTH-TAX, U. P.
Allahabad High Court · (1967) 63 ITR 512
High Courts15 Nov 1965Disposed Of
Durga Dut Chunni Lal Vs Commissioner of Income-tax, U.P.
Allahabad High Court · (1965) 11 AHC CK 0025
High Courts12 Nov 1965Allowed
Badri Prasad Vs Smt. Barko and Others
Allahabad High Court · (1967) 37 AWR 75
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 13C(3)
High Courts12 Nov 1965Dismissed
Raza Textiles,Ltd Vs Kishori Lal Sharma and Others
Allahabad High Court · (1965) 11 AHC CK 0017
High Courts12 Nov 1965Dismissed
Mathura Datt and Others Vs Teg Singh and Another
Allahabad High Court · AIR 1967 All 541
Limitation Act, 1908 — Section 19Specific Relief Act, 1877 — Section 23United Provinces Regulation of Agricultural Credit Act, 1940 — Section 24
High Courts11 Nov 1965Allowed
Lachman Das and Others Vs Heera Lal
Allahabad High Court · AIR 1966 All 323
Transfer of Property Act, 1882 — Section 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts10 Nov 1965Dismissed
Abdul Aziz Vs State of U. P. and another
Allahabad High Court · (1965) 11 AHC CK 0014
High Courts09 Nov 1965Allowed
Ratna Sugar Mill Mazdoor Union Vs Ratna Sugar Mills Company, Ltd. and Others
Allahabad High Court · (1966) 1 LLJ 597
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 78, 79
High Courts08 Nov 1965Allowed
Kishori Lal Agarwal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1966) 17 STC 523
Uttar Pradesh Sales Tax Act, 1948 — Section 21