High Courts21 Oct 1965Dismissed
Debi Prasad and Another Vs Chhotey Lal and Another
Allahabad High Court · AIR 1966 All 438
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16(3)Evidence Act, 1872 — Section 111
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,926 of 5,024
High Courts21 Oct 1965Allowed
Masi Ullah Vs State Tribunal Appellate and Another
Allahabad High Court · AIR 1967 All 128
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48(3), 58(2)
High Courts21 Oct 1965Allowed
Anand Kumar and others Vs State of U.P. and others
Allahabad High Court · AIR 1966 All 545
Constitution of India, 1950 — Article 166Land Acquisition Act, 1894 — Section 4
High Courts20 Oct 1965Allowed
Suraj Pd. Srivastava Vs Divisional Superintendent, Northern Rly. and Another
Allahabad High Court · AIR 1967 All 457 : (1970) 1 LLJ 404
Constitution of India, 1950 — Article 19(1), 309, 310, 311Industrial Disputes Act, 1947 — Section 22Railway Services (Conduct) Rules, 1966 — Rule 3, 6(1)
High Courts20 Oct 1965
Tirkha and Others Vs State
Allahabad High Court · (1965) 35 AWR 844
Penal Code, 1860 (IPC) — Section 399, 402
High Courts15 Oct 1965Dismissed
Jhallu Ram Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1965) 35 AWR 722
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7FUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7FUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts15 Oct 1965Dismissed
Tulsi Ram Vs The Director of Consolidation Meerut and Others
Allahabad High Court · (1965) 35 AWR 765
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20(b)
High Courts14 Oct 1965Allowed
Dina and Others Vs State
Allahabad High Court · (1965) 35 AWR 704
Criminal Procedure Code, 1898 (CrPC) — Section 237Northern India Canal and Drainage Act, 1873 — Section 70Penal Code, 1860 (IPC) — Section 430
High Courts14 Oct 1965Disposed Of
Raja Ram Vs State
Allahabad High Court · AIR 1966 All 192 : (1965) 35 AWR 699 : (1966) CriLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 161, 164, 164(1), 173
High Courts13 Oct 1965
Taj Pal Singh Vs Desai (M.C.) and Others
Allahabad High Court · (1965) 35 AWR 690 : (1968) 1 LLJ 292
Advocates Act, 1961 — Section 14, 30Bar Councils Act, 1926 — Section 14Constitution of India, 1950 — Article 19, 22, 226, 311
High Courts12 Oct 1965Dismissed
Jagdish Gandhi Vs Legislative Council and Others
Allahabad High Court · AIR 1966 All 291
Constitution of India, 1950 — Article 194, 194(3), 212, 226Uttar Pradesh Legislative Assembly Rules of Procedure and Conduct of Business, 1958 — Rule 75, 75(1), 96, 96(1)
High Courts12 Oct 1965Allowed
Raghubir Singh Vs The Board of Revenue, U.P. Allahabad and Others
Allahabad High Court · (1965) 35 AWR 794
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts11 Oct 1965Dismissed
Shitla Prasad Vs Suraj Narain Lal and R.C. and E.O. and Others
Allahabad High Court · (1965) 35 AWR 782
High Courts11 Oct 1965Dismissed
State of Uttar Pradesh Vs Balwant Singh Birdhi
Allahabad High Court · (1966) 2 LLJ 362
Criminal Procedure Code, 1898 (CrPC) — Section 235, 342A
High Courts07 Oct 1965Dismissed
Shanker Flour, Rice and Dal Mills Vs Labour Court and Others
Allahabad High Court · (1966) 1 LLJ 807
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts07 Oct 1965Allowed
Amir Chand Vs The Sales Tax Officer and Others
Allahabad High Court · (1966) 17 STC 76
Constitution of India, 1950 — Article 226
High Courts07 Oct 1965
PREM NARAIN AGARWAL AND ANOTHER, ADVOCATES AND RECEIVERS OF JOHN MILLS Vs Income Tax OFFICER, "F" WARD, AGRA.
Allahabad High Court · (1966) 61 ITR 57
Civil Procedure Code, 1908 (CPC) — Section 2Income Tax Act, 1961 — Section 141, 147, 148, 159, 160
High Courts07 Oct 1965Allowed
Hardeo Vs Mahadeo and another
Allahabad High Court · (1965) 10 AHC CK 0001
High Courts01 Oct 1965Allowed
Sangam Lal Vs Rent Control and Eviction Officer and Others
Allahabad High Court · AIR 1966 All 221 : (1965) 35 AWR 668 : (1966) RD 30
Allahabad High Court Rules, 1952 — Rule 1, 2, 3, 4
High Courts01 Oct 1965Dismissed
Israrul Haq and Another Vs Lala Ram and Others
Allahabad High Court · AIR 1966 All 249
Limitation Act, 1908 — Section 20