High Courts07 Dec 1965Partly Allowed
GANGADHAR BABU LAL Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 718
Income Tax Act, 1992 — Section 66(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,923 of 5,024
High Courts07 Dec 1965Disposed
Workmen of L.H. Sugar Factories and Oil Mills (Private), Ltd. and Others Vs Labour Court and Others
Allahabad High Court · (1966) 1 LLJ 796
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 19
High Courts07 Dec 1965
Ekka Tonga Mazdoor Union and Others Vs The Aligarh Municipal Board and Others
Allahabad High Court · AIR 1967 All 93 : (1967) CriLJ 291
Contempt of Courts Act, 1971 — Section 3, 4
High Courts06 Dec 1965Dismissed
Habibur Rahman Khan Vs Pooran and Others
Allahabad High Court · AIR 1966 All 353
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3), Order 22 Rule 6, Order 43 Rule 1
High Courts03 Dec 1965Allowed
Kashi Nath Misra Vs Chancellor, University of Allahabad and Another
Allahabad High Court · AIR 1967 All 101
Allahabad High Court Rules, 1952 — Rule 1, 17, 3, 6Allahabad University Act, 1921 — Section 11(4), 11(7), 16, 17(4), 20(1)Allahabad University Regulations — Regulation 4
High Courts03 Dec 1965Allowed
Commissioner of Sales Tax Vs Jiwan Das
Allahabad High Court · (1966) 18 STC 264
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Trade Tax Act, 1948 — Section 2(h)
High Courts03 Dec 1965
Pooran Chand Vs Sudarshan Kumar and others
Allahabad High Court · AIR 1966 All 539
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(14), 2(15)
High Courts02 Dec 1965Dismissed
Prahlad Rai and Sons Vs Union of India (UOI)
Allahabad High Court · AIR 1967 All 530
Railways Act, 1890 — Section 77, 80
High Courts01 Dec 1965Allowed
Kailash Chandra and others Vs Addl. Dist. Judge and others
Allahabad High Court · AIR 1966 All 509
Civil Procedure Code, 1908 (CPC) — Section 151, 92Constitution of India, 1950 — Article 226
High Courts30 Nov 1965Dismissed
Sardar Surendra Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1966 All 455
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68E, 68G, 68G(2)
High Courts30 Nov 1965Disposed Of
Dudh Nath Vs Sat Narain Ram and Others
Allahabad High Court · AIR 1966 All 315
Constitution of India, 1950 — Article 133
High Courts30 Nov 1965Allowed
Bhola Rai Vs The Superintendent, District Jail Ghazipur and Others
Allahabad High Court · AIR 1967 All 77 : (1967) CriLJ 146
Defence of India Act, 1962 — Section 3, 3(1)Defence of India Rules, 1962 — Rule 30(1)
High Courts30 Nov 1965
J. P. SRIVASTAVA and SONS (RAMPUR) PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 662
Limitation Act, 1963 — Section 5
High Courts29 Nov 1965Dismissed
A.M. Mazdoor Biri Co. Vs Industrial Tribunal III and Others
Allahabad High Court · AIR 1967 All 568 : (1969) 2 LLJ 598
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts29 Nov 1965Dismissed
Uma Shanker Singh Vs Senior Personnel Officer and others
Allahabad High Court · AIR 1966 All 567
Constitution of India, 1950 — Article 19, 19(1), 19(2), 309, 33
High Courts26 Nov 1965Allowed
Manni Singh Vs State of U.P. and Others
Allahabad High Court · (1965) 35 AWR 847
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Article 35(a)(ii)
High Courts26 Nov 1965Dismissed
J.K. Iron and Steel Co. Ltd. Vs The Income Tax Officer and Another
Allahabad High Court · AIR 1967 All 248 : (1967) 65 ITR 386
Income Tax Act, 1922 — Section 23A, 34(1), 34(1A), 34(3), 35(8)
High Courts26 Nov 1965Partly Allowed
Mahendra Singh Vs Attar Singh and Others
Allahabad High Court · AIR 1967 All 488 : (1967) RD 191
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 161, 169, 171, 172
High Courts24 Nov 1965Dismissed
The Lucknow Officials'' Co-operative Housing Society Ltd. Vs Registrar of Co-operative Societies and Others
Allahabad High Court · AIR 1967 All 305