COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 3,922 of 5,024

High Courts21 Dec 1965Dismissed

Nidhpal Sharma and Others Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1966 All 360

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 94, Order 21 Rule 97Constitution of India, 1950 — Article 133, 133(1), 136

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High Courts21 Dec 1965

BELA SINGH DAULAT SINGH Vs COMMISSIONER OF Income Tax, U. P.

Allahabad High Court · (1966) 62 ITR 250

Income Tax Act, 1961 — Section 59

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High Courts21 Dec 1965

Baqridi and Others Vs Indra Vir Singh and Others

Allahabad High Court · (1968) CriLJ 1531

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146

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High Courts18 Dec 1965Dismissed

Amar Nath and others Vs Dharam Chand and others

Allahabad High Court · AIR 1966 All 528

Civil Procedure Code, 1908 (CPC) — Section 151, 47

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High Courts17 Dec 1965Dismissed

Jabbar and Others Vs State

Allahabad High Court · AIR 1966 All 590 : (1966) CriLJ 1363

Penal Code, 1860 (IPC) — Section 11, 299, 304, 304A, 312

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High Courts17 Dec 1965Dismissed

Adit Prasad Vs Sheo Mangal

Allahabad High Court · AIR 1967 All 258

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 89, 47

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High Courts17 Dec 1965

Sri Jamuna Dass Bajaj Vs Commissioner of Sales Tax

Allahabad High Court · (1966) 17 STC 598

Income Tax Act, 1961 — Section 23

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High Courts15 Dec 1965Dismissed

Shahadat Vs Superintendent District Jail and Others

Allahabad High Court · AIR 1967 All 11

Constitution of India, 1950 — Article 258Foreigners (Internment) Order, 1962 — Section 2Foreigners Act, 1946 — Section 3

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High Courts15 Dec 1965Dismissed

Shahadat Vs Superintendent, District Jail and Others

Allahabad High Court · (1967) CriLJ 12

Citizenship Act, 1955 — Section 3, 9Constitution of India, 1950 — Article 258Foreigners Act, 1946 — Section 3, 5

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High Courts15 Dec 1965Allowed

Rashid Hasan Roomi Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1967 All 154 : (1967) CriLJ 309

Constitution of India, 1950 — Article 5

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High Courts14 Dec 1965Dismissed

Mata Badal Singh Vs Sahkari Sangh and Others

Allahabad High Court · AIR 1967 All 281

Co-operative Societies Act, 1912 — Section 43(1)Limitation (Amendment) Act, 1963 — Article 136, 137Limitation Act, 1908 — Article 181, 182

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High Courts14 Dec 1965Dismissed

Shafiquel Rahman Khan Vs Superintendent Jail and Others

Allahabad High Court · AIR 1966 All 431 : (1967) 37 AWR 330 : (1966) CriLJ 979

Constitution of India, 1950 — Article 14, 21, 22, 352Police Act, 1861 — Section 20

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High Courts14 Dec 1965Dismissed

Jain Transport and General Trading Company Vs The District Judge Agra and Others

Allahabad High Court · AIR 1966 All 534 : (1967) 37 AWR 123

Uttar Pradesh Road Transport Services (Development) Act, 1955 — Section 11(5)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 12

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High Courts13 Dec 1965Dismissed