High Courts03 Feb 1966Dismissed
Sheo Baran Singh Vs Mohan Lal Driver
Allahabad High Court · AIR 1968 All 147
Civil Procedure Code, 1908 (CPC) — Section 60
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,920 of 5,024
High Courts02 Feb 1966
State of Uttar Pradesh Vs S.C. Sen Gupta
Allahabad High Court · AIR 1966 All 520
Drugs and Cosmetics Act, 1940 — Section 18, 27, 3
High Courts01 Feb 1966Allowed
Roopchand and Another Vs The State
Allahabad High Court · AIR 1966 All 594 : (1966) CriLJ 1367
Penal Code, 1860 (IPC) — Section 415, 420
High Courts01 Feb 1966Dismissed
Abdul Majid Vs Senior Superintendent and Another
Allahabad High Court · (1967) 37 AWR 104 : (1967) CriLJ 1223
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 77
High Courts01 Feb 1966Dismissed
The Junior High School Chandra Bhushan Ganj and Others Vs The Board of Revenue and Others
Allahabad High Court · (1967) 37 AWR 178
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C
High Courts31 Jan 1966Dismissed
Ramesh Chandra Vs State
Allahabad High Court · (1966) 18 STC 341
Penal Code, 1860 (IPC) — Section 353
High Courts31 Jan 1966Dismissed
Mangat and Another Vs State
Allahabad High Court · AIR 1967 All 204
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300, 96
High Courts31 Jan 1966
ASHARFI LAL Vs Income Tax OFFICER, A-WARD, ALIGARH, AND OTHERS.
Allahabad High Court · (1967) 66 ITR 63
High Courts27 Jan 1966Dismissed
Sri Krishna and Others Vs State
Allahabad High Court · (1967) 37 AWR 48
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)Penal Code, 1860 (IPC) — Section 353, 395
High Courts27 Jan 1966Allowed
Anand Prakash and Another Vs Assistant Registrar, Co-operative Societies and Others
Allahabad High Court · AIR 1968 All 22
Arbitration Act, 1940 — Section 27, 27(2)Constitution of India, 1950 — Article 226
High Courts20 Jan 1966Dismissed
Surajpal Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1968) 1 LLJ 299
Government of India Act, 1935 — Section 241Police Act, 1861 — Section 7
High Courts19 Jan 1966Allowed
M. L. BAGLA Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 203
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24(7)
High Courts19 Jan 1966Dismissed
Chhedi Lal Gupta and Others Vs Smt. Shakuran Bibi and Another
Allahabad High Court · AIR 1967 All 269
Trade and Merchandise Marks Act, 1958 — Section 105, 28, 30(1)
High Courts19 Jan 1966Allowed
Malkhan Singh Vs State
Allahabad High Court · AIR 1969 All 557 : (1969) CriLJ 1338
Criminal Procedure Code, 1898 (CrPC) — Section 405, 406, 406A, 423, 423(1)
High Courts18 Jan 1966Dismissed
Sahakari Ganna Samiti Ltd. and Another Vs Mahendra Pratap Rao
Allahabad High Court · AIR 1967 All 134
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Jan 1966Dismissed
Central Railway Workshop (by Works Manager) Vs Viswanath and Others
Allahabad High Court · (1966) 2 LLJ 717
Factories Act, 1948 — Section 2
High Courts18 Jan 1966
Maharaj Prashad Jain Vs Commissioner of Income Tax
Allahabad High Court · AIR 1967 All 12 : (1966) 61 ITR 297
Income Tax Rules, 1922 — Rule 24
High Courts18 Jan 1966Allowed
Smt. Sumita Devi Vs Daya Shankar Mehrotra
Allahabad High Court · AIR 1967 All 45
Provincial Insolvency Act, 1920 — Section 34, 34(2), 44(2), 61(3)
High Courts17 Jan 1966Dismissed
Ramgarh Farms and Industries Limited Vs The Board of Revenue and Others
Allahabad High Court · (1967) 37 AWR 307
Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 4, 5
High Courts17 Jan 1966Allowed
Chajju Lal and Another Vs Dr. Ram Pal Singh
Allahabad High Court · AIR 1968 All 79
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 33, 107Contract Act, 1872 — Section 23