High Courts29 Apr 1970Allowed
J.K. Cotton Manufacturers Ltd. Vs Commissioner of Wealth Tax
Allahabad High Court · (1971) 80 ITR 34
Wealth Tax Act, 1957 — Section 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,854 of 5,024
High Courts29 Apr 1970Dismissed
J. K. JUTE MILLS CO. LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1971) 82 ITR 474
High Courts29 Apr 1970Dismissed
Smt. Kanchan Devi and Others Vs Official Liquidator
Allahabad High Court · (1970) 40 CompCas 670
High Courts29 Apr 1970Dismissed
Raja Sheo Pat Singh died and after him Kunwar Virendra Pratap Singh and Others Vs Syed Sarafat Hussain and Others
Allahabad High Court · (1972) 42 AWR 305
Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts28 Apr 1970Allowed
The Notified Area Committee and Another Vs Sri Ram Singhasan Prasad Kalwar
Allahabad High Court · AIR 1970 All 561 : (1970) 40 AWR 393
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 225, 226, 276(2)Government of India Act, 1935 — Section 142A, 142A(2)
High Courts28 Apr 1970Dismissed
Sunder Lal Janeshwar Dass Vs The Commissioner, Sales Tax
Allahabad High Court · (1971) 27 STC 282
Uttar Pradesh Sales Tax Act, 1948 — Section 10
High Courts24 Apr 1970Dismissed
Hari Bhan Vs Krishen Gopal and Others
Allahabad High Court · (1970) 40 AWR 518
Court Fees Act, 1870 — Section 7(v), 7(xi)
High Courts24 Apr 1970Dismissed
R.S. Raizada Vs State of U.P. and Others
Allahabad High Court · AIR 1971 All 271
Constitution of India, 1950 — Article 14, 16, 311Uttar Pradesh Civil Services Regulations — Article 465
High Courts23 Apr 1970Dismissed
The Rohtak and Hissar District Electric Supply Co. Ltd. Vs The Municipal Board, Sultanpur UP and Another
Allahabad High Court · (1970) 40 AWR 564
Uttar Pradesh Municipalities Act, 1916 — Section 128
High Courts23 Apr 1970Allowed
Ramanand Vs Board of Revenue and Others
Allahabad High Court · (1970) 40 AWR 516
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 331
High Courts23 Apr 1970Allowed
B.P. Misra Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1971 All 104 : (1971) 1 LLJ 115
Constitution of India, 1950 — Article 11
High Courts22 Apr 1970Dismissed
Mohammad Mustafa Vs Haji Bande Karim
Allahabad High Court · (1970) 40 AWR 585
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7E(5), 7E(6)
High Courts22 Apr 1970Allowed
Gauri Shanker Pandey and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 641
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202, 21(1)(b), 21(2)
High Courts22 Apr 1970Dismissed
Inayat Ullah Vs Muzaffar Hussain and Another
Allahabad High Court · (1970) 40 AWR 581
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)(a)
High Courts21 Apr 1970Dismissed
Radhey Shyam Vs The State of U.P. and Others
Allahabad High Court · AIR 1971 All 39
Allahabad High Court Rules, 1952 — Rule 5
High Courts20 Apr 1970Dismissed
Bhagwati Singh and Another Vs Asstt. Engineer and Another
Allahabad High Court · AIR 1971 All 40
Northern India Canal and Drainage Act, 1873 — Section 55
High Courts20 Apr 1970Disposed Of
Commissioner, Sales Tax Vs Ram Babu and Company
Allahabad High Court · (1971) 28 STC 81
Central Provinces and Berar Sales Tax Act, 1947 — Section 6Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts20 Apr 1970
Commissioner of Sales Tax Vs J.K. Jute Mills Ltd.
Allahabad High Court · (1971) 27 STC 69
Central Sales Tax Act, 1956 — Section 3, 5
High Courts20 Apr 1970
Dhiraj Mal Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 242
Income Tax Act, 1922 — Section 30(1), 34(3)
High Courts17 Apr 1970Allowed
Mahanth Rama Kant Das Vs Deputy Director of Consolidation and Others
Allahabad High Court · AIR 1970 All 542 : (1970) 40 AWR 485
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9(2)