High Courts28 Mar 1970Dismissed
Smt. Lakhpati Devi Vs Sarju Prasad Pandey
Allahabad High Court · (1970) 40 AWR 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Contempt of Courts Act, 1952 — Section 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,856 of 5,024
High Courts27 Mar 1970Allowed
Panna Lal and Others Vs Gyaneshwar Nath Gupta
Allahabad High Court · (1970) 40 AWR 338
Transfer of Property Act, 1882 — Section 113, 116
High Courts27 Mar 1970
District Co-Operative Development Federation Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 26 STC 464
High Courts26 Mar 1970Allowed
Nathu Vs Deputy Director of Console Dation, Jaunpur and Others
Allahabad High Court · (1970) 40 AWR 522
Limitation Act, 1908 — Section 21
High Courts26 Mar 1970Dismissed
Satya Deo Singh Vs Inspector General of Police UP and Others
Allahabad High Court · (1970) 40 AWR 322
Uttar Pradesh Police Regulations, 1948 — Para 490(2)(b)
High Courts26 Mar 1970Dismissed
Ram Lakhan Vs Commissioner, Varanasi Division, Varanasi and Others
Allahabad High Court · (1970) 40 AWR 521
Limitation Act, 1963 — Section 12(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(2)
High Courts26 Mar 1970
Kashi Nath Singh Vs District Magistrate and Collector, Mirzapur and Others
Allahabad High Court · (1970) 40 AWR 577
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g), 96A
High Courts20 Mar 1970Dismissed
Bikram and Others Vs State
Allahabad High Court · (1970) 40 AWR 330
Uttar Pradesh Panchayat Raj Act, 1947 — Section 55(4), 56
High Courts20 Mar 1970Disposed Of
Amrish Chandra Surendra Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 27 STC 566
High Courts20 Mar 1970Dismissed
Ram Singh Vs The Collector, Faizabad and Others
Allahabad High Court · (1970) 40 AWR 568
High Courts18 Mar 1970Disposed Of
Roopnarain Ramchandra Vs Commissioner of Income Tax
Allahabad High Court · (1970) 78 ITR 171
Income Tax Act, 1922 — Section 30, 64(3)
High Courts18 Mar 1970Dismissed
Nanua and Ohters Vs State and Lachhaman
Allahabad High Court · (1970) 40 AWR 361
High Courts18 Mar 1970
Commissioner of Income Tax Vs Shiv Nath Prasad
Allahabad High Court · (1970) 77 ITR 378
Uttar Pradesh Sales Tax Act, 1948 — Section 8A(iv)
High Courts18 Mar 1970
Smt. Maya Vs Narain Dass and Others
Allahabad High Court · (1970) 40 AWR 272
Uttar Pradesh Tenancy Act, 1939 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 21(1)(h)
High Courts17 Mar 1970Allowed
Shadi Cycle Industries Vs Commissioner of Sales Tax
Allahabad High Court · (1971) 27 STC 56
High Courts16 Mar 1970Allowed
State of U.P. and Others Vs Vishweshwar Dayal
Allahabad High Court · AIR 1971 All 129
Constitution of India, 1950 — Article 311
High Courts16 Mar 1970Dismissed
Ganga Saran and Others Vs Naryan Das
Allahabad High Court · AIR 1971 All 43
Contract Act, 1872 — Section 70
High Courts16 Mar 1970Dismissed
Vidhydhar Dube and Others Vs Har Charan and Others
Allahabad High Court · AIR 1971 All 41 : (1970) 40 AWR 491
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts16 Mar 1970Dismissed
Putti and Others Vs Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 389
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41, 48Uttar Pradesh Land Revenue Act, 1901 — Section 200, 201
High Courts13 Mar 1970Dismissed
Soney Lal Vs The State
Allahabad High Court · (1971) CriLJ 292
Criminal Procedure Code, 1898 (CrPC) — Section 169