High Courts14 Jul 1970Dismissed
Roshanlal Sharma Vs State of U.P.
Allahabad High Court · AIR 1971 All 210
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,852 of 5,024
High Courts13 Jul 1970Partly Allowed
Mahabir Prasad Jagdish Prasad Vs Commissioner of Sales Tax
Allahabad High Court · (1971) 27 STC 337
Central Sales Tax Act, 1956 — Section 21, 7
High Courts13 Jul 1970Allowed
H.H. Maharaja Vibhuti Narain Singh Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 78 ITR 714
Wealth Tax Act, 1957 — Section 5, 5(1)
High Courts13 Jul 1970
Ravindra Prakash and Another Vs The Union of India and Others
Allahabad High Court · (1970) 40 AWR 622
Constitution of India, 1950 — Article 133(1)(b)Land Acquisition Act, 1894 — Section 6
High Courts10 Jul 1970Disposed Of
Sahu Dharmata Saran Vs Commissioner of Wealth Tax
Allahabad High Court · (1971) 80 ITR 194
Wealth Tax Act, 1957 — Section 7, 7(1), 7(2)
High Courts09 Jul 1970Allowed
Ram Lakhan and Others Vs State
Allahabad High Court · (1970) 40 AWR 566
Penal Code, 1860 (IPC) — Section 395
High Courts09 Jul 1970Allowed
The State of U.P. and Another Vs The Bar Council of U.P.
Allahabad High Court · AIR 1971 All 186
Constitution of India, 1950 — Article 246Stamp Act, 1899 — Article 30Uttar Pradesh Taxation Laws (Amendment) Act, 1969 — Section 3
High Courts08 Jul 1970Dismissed
Ram Deo Nonia and Others Vs Sheo Kumar Shukla and Others
Allahabad High Court · (1970) 40 AWR 637
Evidence Act, 1872 — Section 65(e), 65(f)
High Courts07 Jul 1970Allowed
Jasram Vs Board of Revenue UP at Allahabad and Others
Allahabad High Court · (1970) 40 AWR 617
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts07 Jul 1970Allowed
Kampal Sharma and Others Vs The Addl. Commissioner, Agra and Others
Allahabad High Court · (1970) 40 AWR 558
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285I
High Courts07 Jul 1970Dismissed
Munnalal Murlidhar Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 540
Income Tax Act, 1922 — Section 23(2), 37, 66, 66(2)
High Courts07 Jul 1970Dismissed
Smt. Parmeshwari Devi Vs Abrar Husain
Allahabad High Court · AIR 1971 All 22 : (1970) 40 AWR 586
Evidence Act, 1872 — Section 114
High Courts06 Jul 1970Allowed
Sohanlal Bajaj Vs District Magistrate, Bulandshar and Another
Allahabad High Court · AIR 1971 All 137 : (1970) 40 AWR 546
Uttar Pradesh Municipalities Act, 1916 — Section 81
High Courts06 Jul 1970Dismissed
State of U.P. Vs Bhagwati Prasad
Allahabad High Court · (1970) 40 AWR 627
Penal Code, 1860 (IPC) — Section 165A
High Courts22 May 1970Dismissed
Virendra Kumar Jain Vs The State of Uttar Pradesh
Allahabad High Court · (1970) 40 AWR 555
Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 161Uttar Pradesh First Offenders Probation Act, 1938 — Section 4, 6
High Courts22 May 1970
Jugal Kishore Jai Prakash Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 598
High Courts22 May 1970Dismissed
Bhagwan Swarup Vs Municipal Board, Ujhani and Others
Allahabad High Court · AIR 1970 All 652 : (1970) 40 AWR 485
Limitation Act, 1963 — Section 12, 14, 4, 5
High Courts22 May 1970
Makeshar Dube and Others Vs Sheo Dutt Koeri and Others
Allahabad High Court · (1972) 42 AWR 151
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(2)
High Courts21 May 1970
Commissioner Sales Tax, U.P. Vs Sugan Chand Shyam Lal, Agra
Allahabad High Court · AIR 1970 All 641 : (1971) 27 STC 161
Uttar Pradesh Sales Tax Act, 1948 — Section 21, 7(3)
High Courts20 May 1970Dismissed
Mohammad Shafi Vs Gram Sabha Bisauli
Allahabad High Court · (1970) 40 AWR 502
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Uttar Pradesh Panchayat Raj Act, 1947 — Section 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(2)