High Courts18 Aug 1970
Mahesh Prasad Srivastava Vs Abdul Khair and Others
Allahabad High Court · AIR 1971 All 205
Allahabad High Court (Conditions of Service of Staff) Rules, 1946 — Rule 9Constitution of India, 1950 — Article 226, 229
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,850 of 5,024
High Courts18 Aug 1970Dismissed
J.K. Cotton Spg. and Wgv. Mills Co. Ltd. Vs Commissioner of Wealth Tax
Allahabad High Court · (1971) 80 ITR 685
Wealth Tax Act, 1957 — Section 2
High Courts18 Aug 1970Dismissed
Swami Narsingh Giri Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 544
Income Tax Act, 1922 — Section 4(3)(i)
High Courts17 Aug 1970Disposed Off
Narendra Nath Vs Shri Chandra and Others
Allahabad High Court · (1970) 40 AWR 784
Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 4Court Fees Act, 1870 — Section 7(ix)
High Courts17 Aug 1970Allowed
Nand Kishore and Another Vs The Rent Control and Eviction Officer, Meerut and Others
Allahabad High Court · (1970) 40 AWR 698
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)(a), 8
High Courts14 Aug 1970Dismissed
Sada Shiva and Others Vs State
Allahabad High Court · (1970) 40 AWR 699
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 195(2)Penal Code, 1860 (IPC) — Section 351
High Courts13 Aug 1970Partly Allowed
City Board, Mussoorie Vs State Electricity Board and Others
Allahabad High Court · AIR 1971 All 219
Constitution of India, 1950 — Article 226, 245Electricity (Supply) (Amendment) Act, 1966 — Section 76(1)Electricity (Supply) Act, 1948 — Section 46, 46(1), 46(3), 58, 79
High Courts12 Aug 1970Dismissed
Kishan Lal Vs Lala Ram Baboo
Allahabad High Court · (1970) 40 AWR 731
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts11 Aug 1970Disposed Of
State of U.P. Vs Raja Ram
Allahabad High Court · (1970) 40 AWR 848
Penal Code, 1860 (IPC) — Section 441, 447Penal Code, 1860 (IPC) — Section 441, 447Penal Code, 1860 (IPC) — Section 441, 447
High Courts10 Aug 1970Partly Allowed
Shyam Lal Paharia and Another Vs Gaya Prasad Gupta ''Rasal''
Allahabad High Court · AIR 1971 All 192
Copyright Act, 1957 — Section 1, 2, 35, 6
High Courts10 Aug 1970Allowed
Subimal Rudra Vs Addl. District Magistrate and Others
Allahabad High Court · (1970) 40 AWR 647
Penal Code, 1860 (IPC) — Section 409, 471
High Courts08 Aug 1970Dismissed
Chaudhari Mohd. Shafi Vs Shakir Ali Khan and Others
Allahabad High Court · (1970) 40 AWR 779
High Courts07 Aug 1970Dismissed
Chanan Singh Vs Hari Singh and Another
Allahabad High Court · (1971) CriLJ 989
Criminal Procedure Code, 1898 (CrPC) — Section 145, 517
High Courts07 Aug 1970Allowed
Brij Bhushan Lal and Another Vs Shiv Vratt Sharma
Allahabad High Court · (1970) 40 AWR 762
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Aug 1970Dismissed
Heramba Nath Mukherjee Vs Bir Charan Bapuly
Allahabad High Court · (1970) 40 AWR 812
High Courts06 Aug 1970Allowed
Abhai Ram Gopi Nath Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 339
Income Tax Act, 1922 — Section 23, 31(3)
High Courts05 Aug 1970Dismissed
Smt. Mania Vs Deputy Director of Consolidation, U.P. and Others
Allahabad High Court · AIR 1971 All 151
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 25(1)
High Courts03 Aug 1970Allowed
Sita Ram Singh and Others Vs State of UP and Others
Allahabad High Court · (1970) 40 AWR 717
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts30 Jul 1970Dismissed
Brij Gopal Sharma and Others Vs Jagdish Nath Sharma and Others
Allahabad High Court · (1970) 40 AWR 630
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3
High Courts29 Jul 1970Allowed
Sekhbir Singh and Another Vs Hacheru Singh and Others
Allahabad High Court · (1970) 40 AWR 822
Agra Tenancy Act, 1926 — Section 271Agra Tenancy Act, 1926 — Section 271Agra Tenancy Act, 1926 — Section 271