COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 3,849 of 5,024

High Courts28 Aug 1970Allowed

Santoo Ram Vs State and Another

Allahabad High Court · (1970) 40 AWR 825

Criminal Procedure Code, 1898 (CrPC) — Section 423Criminal Procedure Code, 1898 (CrPC) — Section 423Criminal Procedure Code, 1898 (CrPC) — Section 423

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High Courts27 Aug 1970Disposed Of

Nemi Chand Vimal Chand and Company Vs Commissioner, Sales Tax

Allahabad High Court · (1971) 27 STC 432

Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)

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High Courts27 Aug 1970

Commissioner of Sales Tax Vs Agrawal Trading Company

Allahabad High Court · (1971) 27 STC 390

Uttar Pradesh Sales Tax Act, 1948 — Section 8(1A)

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High Courts27 Aug 1970

Commissioner, Sales Tax Vs Bhola Nath Laxmi Narain

Allahabad High Court · (1972) 29 STC 347

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3), 30

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High Courts27 Aug 1970Allowed

Aditya Vir Singh Vs The Collector, Bijnor and Another

Allahabad High Court · (1970) 40 AWR 757

Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 31(1)Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 21(1)

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High Courts26 Aug 1970

Shyam Lal Om Prakash Vs Commissioner, Sales Tax

Allahabad High Court · (1972) 29 STC 385

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts26 Aug 1970Allowed

Kishan Singh Vs Thakur Lal Kishan Singh Vs Badan Singh and Others

Allahabad High Court · (1970) 40 AWR 781

Provincial Insolvency Act, 1920 — Section 37Provincial Insolvency Act, 1920 — Section 37Provincial Insolvency Act, 1920 — Section 37

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High Courts26 Aug 1970Dismissed

Lakshmi Narain Vs State of UP and Others

Allahabad High Court · (1970) 40 AWR 716

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High Courts22 Aug 1970Dismissed

Mahabir and Others Vs Rajendra Prasad and Others

Allahabad High Court · (1970) 40 AWR 786

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103

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High Courts22 Aug 1970Dismissed

Lallan Misir Vs Smt. Lalita Kunwar

Allahabad High Court · (1970) 40 AWR 749

Hindu Marriage Act, 1955 — Section 10(1)(f), 13

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High Courts22 Aug 1970Allowed

Ram Kripal Vs State

Allahabad High Court · (1970) 40 AWR 734

Penal Code, 1860 (IPC) — Section 415, 471

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High Courts21 Aug 1970

United Commercial Corporation Vs Commissioner of Income Tax

Allahabad High Court · (1970) 78 ITR 800

Income Tax Act, 1922 — Section 10(2), 66

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High Courts21 Aug 1970

Commissioner, Sales Tax Vs Auraiya Chambers of Commerce

Allahabad High Court · (1973) 30 STC 41

Constitution of India, 1950 — Article 226, 96Contract Act, 1872 — Section 72

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High Courts21 Aug 1970Allowed

Abdul Razzaq and Another Vs Deputy Director (Consolidation) UP Lucknow Camp at Azamgarh and Others

Allahabad High Court · (1970) 40 AWR 778

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52(2)

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High Courts20 Aug 1970Dismissed