High Courts20 May 1970Disposed Of
Mohan Lal Khemka Vs Commissioner of Income Tax
Allahabad High Court · (1971) 81 ITR 89
Income Tax Act, 1922 — Section 30(1), 44
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,853 of 5,024
High Courts20 May 1970
Bijli Cotton Mill (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1971) 81 ITR 400
High Courts19 May 1970Allowed
Ganesh Sugar Mills Ltd. Vs Commissioner, Gorakhpur Division, Gorakhpur and Others
Allahabad High Court · (1970) 40 AWR 493
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 121(b)
High Courts15 May 1970Partly Allowed
State of Uttar Pradesh Vs Tulsi Ram and Others
Allahabad High Court · AIR 1971 All 162 : (1970) 40 AWR 610
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Criminal Procedure Code, 1898 (CrPC) — Section 425Judicial Officers Protection Act, 1850 — Section 1
High Courts14 May 1970Dismissed
Chief Inspector of Stamps Vs Firm Rameshwar Prasad Mahboob Hasan and Others
Allahabad High Court · (1970) 40 AWR 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 61Uttar Pradesh Court Fees Act, 1870 — Section 7(viii)
High Courts14 May 1970Disposed Off
Commissioner of Sales Tax Vs Sampat Ram Jain
Allahabad High Court · (1970) 27 STC 307
Income Tax Act, 1922 — Section 44Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts14 May 1970Dismissed
Balbodh and Others Vs Mahabir and Others
Allahabad High Court · (1970) 40 AWR 695
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331(1)
High Courts14 May 1970Disposed Of
Manzurul Haq and Another Vs Hakim Mohsin Ali
Allahabad High Court · AIR 1970 All 604 : (1970) 40 AWR 419
Civil Procedure Code, 1908 (CPC) — Section 11Provincial Small Cause Courts Act, 1887 — Section 15, 15(2), 16
High Courts13 May 1970Allowed
Nathu Singh and Others Vs Dular Singh and Others
Allahabad High Court · (1970) 40 AWR 524
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 182B
High Courts13 May 1970Allowed
Sales Tax Commissioner, U.P. Vs Beharilal Ram Krishna and Others
Allahabad High Court · AIR 1971 All 17 : (1971) 27 STC 182
Uttar Pradesh Sales Tax Act, 1948 — Section 4(1), 4(6)Uttar Pradesh Sales Tax Rules, 1948 — Rule 20B, 23
High Courts13 May 1970Disposed Of
Sita Ram Har Govind Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 575
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 30
High Courts08 May 1970Dismissed
Laxmi Industries and Cold Storage Co. (Pvt.) Ltd. Vs Income Tax Officer, "A" Ward and Others
Allahabad High Court · (1971) 79 ITR 248
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(2), 143(3), 23(3), 297(2)
High Courts07 May 1970Dismissed
Sarju Prasad Pandey and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1970 All 571
Constitution of India, 1950 — Article 14, 171(3), 174, 174(2), 200Uttar Pradesh Kshettra Samitis and Zila Parishads (Alpakalik Vyavastha) Adhyadesh, 1970 — Section 2
High Courts04 May 1970Dismissed
Kalap Din and Others Vs State
Allahabad High Court · (1970) 40 AWR 410
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 May 1970Allowed
Ram Lochan Vs Mahadeo Prasad Singh and Others
Allahabad High Court · AIR 1970 All 544 : (1970) 40 AWR 438
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, 11, 42, 47, 51Constitution of India, 1950 — Article 226Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 3
High Courts30 Apr 1970Dismissed
Kallu Khan Vs Mohammed Mehdi Mutwalli
Allahabad High Court · (1970) 40 AWR 573
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts30 Apr 1970Allowed
Madhwa Nand and Others Vs The Board of Revenue and Others
Allahabad High Court · (1970) 40 AWR 520
Kumaun Nayabad and Waste Lands Act, 1948 — Section 23
High Courts29 Apr 1970Dismissed
Jagdeo and Another Vs Lauhar and Others
Allahabad High Court · (1970) 40 AWR 532
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(2), 49
High Courts29 Apr 1970Disposed Of
Swadeshi Cotton Mills Ltd. Vs Commissioner of Wealth Tax
Allahabad High Court · (1971) 81 ITR 482
Wealth Tax Act, 1957 — Section 2, 7(1), 7(2)
High Courts29 Apr 1970Allowed
Jhandoo and Another Vs Ramesh Chandra and Others
Allahabad High Court · AIR 1971 All 189
Specific Relief Act, 1877 — Section 19, 27Transfer of Property Act, 1882 — Section 100, 53(6), 54