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Allahabad High Court judgments

1,00,469 judgments · page 3,776 of 5,024

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High Courts04 Apr 1974Dismissed

Budh Singh Vs Mukund Murari Lal

Allahabad High Court · AIR 1975 All 201

Contract Act, 1872 — Section 128
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High Courts04 Apr 1974Dismissed

Ram Sewak Vs The State of U.P.

Allahabad High Court · (1974) CriLJ 1090

Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 302
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High Courts04 Apr 1974Allowed

Rudra Pratap and Another Vs Board of Revenue, U.P. and Others

Allahabad High Court · AIR 1975 All 125

Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 4(2)
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High Courts04 Apr 1974Allowed

Uttam Bhatia Co. and Another Vs Babu Ram and Another

Allahabad High Court · AIR 1974 All 454

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A(1)
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High Courts04 Apr 1974

Jamaluddin and Others Vs State

Allahabad High Court · (1975) AWC 157

Evidence Act, 1872 — Section 114Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5, 8
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High Courts03 Apr 1974Allowed

Sri Dwarkadheesh Charitable Trust Vs Income Tax Officer, "C" Ward

Allahabad High Court · (1975) 98 ITR 557

Income Tax Act, 1961 — Section 11, 12, 12(1), 12(2), 12A
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High Courts03 Apr 1974Disposed Of

Additional Commissioner of Income Tax Vs Sherwani Charitable Trust

Allahabad High Court · (1975) 99 ITR 284

Income Tax Act, 1961 — Section 11(1)
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High Courts03 Apr 1974Dismissed

Mailindra Singh and Others Vs Naib-Tehsildar Recovery and Collector, Kashipur and Others

Allahabad High Court · AIR 1974 All 456

Uttar Pradesh Tenancy Act, 1939 — Section 148, 153Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 281, 288
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High Courts03 Apr 1974

Sri Malik Faqir Chand Vs Sales Tax Officer

Allahabad High Court · (1975) 35 STC 228

Uttar Pradesh Sales Tax Act, 1948 — Section 11(4), 21
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High Courts02 Apr 1974Dismissed

Lala Sri Ram and Another Vs Dhani Ram Gupta

Allahabad High Court · AIR 1974 All 358 : (1975) RD 85

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 5(2), 52(2), 9(1)
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High Courts02 Apr 1974

Bhoorey Khan Glass Bangle Factory Vs Commissioner, Sales Tax

Allahabad High Court · (1974) 34 STC 332

Central Sales Tax Act, 1956 — Section 3
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High Courts29 Mar 1974

Commissioner of Sales Tax Vs Mohd. Farooq

Allahabad High Court · (1975) 35 STC 509

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High Courts29 Mar 1974Allowed

Sri Ganesh Prasad Vs The State of U.P. and Others

Allahabad High Court · AIR 1974 All 379

Civil Procedure Code, 1908 (CPC) — Section 49Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
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High Courts29 Mar 1974Allowed

Amar Chand Ojha Vs The Sales Tax Officer and Others

Allahabad High Court · (1974) 34 STC 566

Constitution of India, 1950 — Article 226
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High Courts28 Mar 1974Dismissed

Mohan Lal and Another Vs State

Allahabad High Court · (1974) CriLJ 1407

Criminal Procedure Code, 1973 (CrPC) — Section 439
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High Courts28 Mar 1974

Lala Lakshmipat Singhania Vs Commissioner of Income Tax

Allahabad High Court · (1974) 03 AHC CK 0030

Income Tax Act, 1961 — Section 2(24), 28
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High Courts28 Mar 1974Partly Allowed

The Mirzapur Electric Supply Company Limited Vs The State of Uttar Pradesh and Others

Allahabad High Court · AIR 1975 All 29

Constitution of India, 1950 — Article 14, 19(1), 226, 254, 254(2)Uttar Pradesh Electric (Supply) Act, 1948 — Section 38, 47A
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High Courts28 Mar 1974

LALA LAKSHMIPAT SINGHANIA Vs COMMISSIONER OF Income Tax, KANPUR.

Allahabad High Court · (1976) 104 ITR 466

Income Tax Act, 1961 — Section 14, 2, 28
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High Courts27 Mar 1974Dismissed

Income Tax Appellate Tribunal Vs Madan Mohan

Allahabad High Court · (1979) 119 ITR 781

Estate Duty Act, 1953 — Section 33(1), 34, 34(1), 39, 64(1)
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High Courts27 Mar 1974Dismissed

Sholamal Zalim Singh Vs Commissioner of Sales Tax

Allahabad High Court · (1975) 36 STC 94

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