High Courts06 Mar 1974Allowed
Ram Bharose Lal Vs Sukhdei and Others
Allahabad High Court · AIR 1975 All 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,778 of 5,024
High Courts05 Mar 1974Dismissed
Squadron Leader Giri Narayana Raju Vs Officer Commanding 48 Squadron and Others
Allahabad High Court · AIR 1974 All 362
Air Force Act, 1950 — Section 190Constitution of India, 1950 — Article 14
High Courts05 Mar 1974
Janardan Prasad Gupta Vs O.P. Chakarvarty and Another
Allahabad High Court · (1975) CriLJ 164
Constitution of India, 1950 — Article 129, 14, 142, 215, 225Contempt of Courts Act, 1971 — Section 1, 11, 12, 13, 14Registration Act, 1908 — Section 83
High Courts04 Mar 1974Disposed Off
Anand Kishore Vs State
Allahabad High Court · (1974) CriLJ 1321
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts04 Mar 1974Dismissed
Padampat Singhania and Others Vs Assistant Controller of Estate Duty cum Income Tax Officer and Another
Allahabad High Court · (1976) 102 ITR 701
Constitution of India, 1950 — Article 226
High Courts04 Mar 1974
Commissioner of Sales Tax Vs Jamuna Oil Mills
Allahabad High Court · (1974) 34 STC 564
Central Sales Tax Act, 1956 — Section 8
High Courts01 Mar 1974
S.S. Bargava and Others Vs Allahabad Polytechnic and Another
Allahabad High Court · (1975) 1 LLJ 1
High Courts27 Feb 1974Allowed
Charan Singh Attar Singh Vs The Sub-Divisional Officer Sikandrabad and Another
Allahabad High Court · AIR 1974 All 282
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts27 Feb 1974Dismissed
Khalil Ahmad and Others Vs Additional District Judge, Gorakhpur and Others
Allahabad High Court · AIR 1974 All 422
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4
High Courts25 Feb 1974Allowed
Om Prakash Saxena Vs Raja Babu Saxena
Allahabad High Court · AIR 1974 All 428
Transfer of Property Act, 1882 — Section 113
High Courts25 Feb 1974Partly Allowed
Ram Narain Choubey Vs Gangadhar Choubey and Others
Allahabad High Court · AIR 1975 All 248
Easements Act, 1882 — Section 15, 17, 22, 24, 28Uttar Pradesh Village Abadi Act, 1948 — Section 4
High Courts25 Feb 1974Partly Allowed
Ram Swarup Jain Vs Sri Janki Devi Bhagat Trust
Allahabad High Court · AIR 1974 All 424
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts25 Feb 1974Allowed
Phool Wati and Others Vs Gur Sahai
Allahabad High Court · AIR 1975 All 262 : (1975) AWC 197
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts25 Feb 1974
Arun Kumar Sarraf Vs Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 90
Income Tax Act, 1961 — Section 64, 66
High Courts25 Feb 1974Allowed
Jagdishkumar Agrawal Vs State of U.P. and Another
Allahabad High Court · AIR 1974 All 426
Constitution of India, 1950 — Article 226
High Courts22 Feb 1974Dismissed
Commissioner of Income Tax Vs Ram Achal Ram Sewak
Allahabad High Court · (1977) 106 ITR 144
Income Tax Act, 1961 — Section 148, 271, 271(1)
High Courts22 Feb 1974Disposed Of
Commissioner of Sales Tax Vs Mango Mal Nanak Ram
Allahabad High Court · (1974) 33 STC 556
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts22 Feb 1974Dismissed
Ahmad Husain Vs Smt. Uma Devi Shukla and Others
Allahabad High Court · AIR 1975 All 254
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Feb 1974Disposed Of
Tajammul Husain Vs Mir Khan and Others
Allahabad High Court · AIR 1974 All 234
Transfer of Property Act, 1882 — Section 111, 76
High Courts21 Feb 1974Disposed Of
Commissioner of Income Tax Vs Data Ram Satpal
Allahabad High Court · (1975) 99 ITR 507
Income Tax Act, 1961 — Section 271, 271(1)