COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,780 of 5,024

High Courts01 Feb 1974Disposed Of

Udai Bhan Singh and Others Vs The Board of Revenue, U.P., Allahabad and Others

Allahabad High Court · AIR 1974 All 202 : (1974) RD 107

Constitution of India, 1950 — Article 226, 245Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2), 52, 52(2)

High Courts01 Feb 1974Dismissed

Commissioner of Income Tax Vs Ram Baran Ram Nath

Allahabad High Court · (1976) 104 ITR 691

Income Tax Act, 1961 — Section 271(1), 275

High Courts01 Feb 1974

Prem Spinning and Weaving Mills Company Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1975) 98 ITR 20

Income Tax Act, 1961 — Section 37

High Courts31 Jan 1974Partly Allowed

Uma Shanker Vs The Collector and Others

Allahabad High Court · (1974) CriLJ 731

Constitution of India, 1950 — Article 226

High Courts31 Jan 1974Dismissed

Shitla Prasad and Others Vs Bans Bahore and Others

Allahabad High Court · AIR 1974 All 197 : (1974) RD 84

Limitation Act, 1908 — Section 29(2), 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 341, 5, 6

High Courts30 Jan 1974Dismissed

Ravi Kiran Jain Vs Bar Council of U.P. and Others

Allahabad High Court · AIR 1974 All 211

Advocates Act, 1961 — Section 15(2)Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21

High Courts29 Jan 1974Dismissed

Sheo Narain Jugdish Narain Vs The State of Uttar Pradesh and Another

Allahabad High Court · (1974) 33 STC 488

Uttar Pradesh Sales Tax Act, 1948 — Section 21, 3A

High Courts29 Jan 1974Disposed Off

Abdul Gaffar Vs State of U. P. and Another

Allahabad High Court · (1974) CriLJ 1244

Uttar Pradesh Control of Goondas Act, 1970 — Section 3, 5

High Courts24 Jan 1974Allowed

U.P. State Road Transport Corporation, Lucknow Vs The State Transport Appellate (Tribunal) and Others

Allahabad High Court · AIR 1974 All 218

Motor Vehicles Act, 1939 — Section 60(1), 68F(1), 68I(1), 68I(2)

High Courts24 Jan 1974Dismissed

Ram Gopal Vs State

Allahabad High Court · (1974) 01 AHC CK 0017

Uttar Pradesh Road Side Land Control Act, 1945 — Section 13

High Courts24 Jan 1974Dismissed

Smt. Jaggoo and Another Vs Sardar Gurmukh Singh and Others

Allahabad High Court · AIR 1974 All 250

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(3)

High Courts22 Jan 1974Dismissed

State of U.P. Vs Nanak Chand and Another

Allahabad High Court · (1974) CriLJ 870

Prevention of Food Adulteration Act, 1954 — Section 10, 14, 16, 7

High Courts22 Jan 1974

Mohammad Ayyub Vs Zaibul Nissa

Allahabad High Court · (1974) CriLJ 1237

Criminal Procedure Code, 1973 (CrPC) — Section 488

High Courts21 Jan 1974Allowed

Brindaban Vs Ram Lakhan Lalji and Mahadeoji and Others

Allahabad High Court · AIR 1975 All 255

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 92

High Courts21 Jan 1974Dismissed

Shital Prasad Vs Dhan Kumar and Others

Allahabad High Court · AIR 1974 All 175

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 2, Order 23 Rule 3, 100, 101

High Courts18 Jan 1974Allowed

Firm Naraindas Pitamchand Vs Firm Shanker Lal Mohandas and Others

Allahabad High Court · AIR 1974 All 255

Railways Act, 1890 — Section 77(2)

High Courts18 Jan 1974Allowed

Smt. Masoom Banoo Vs Hari Singh and Others

Allahabad High Court · AIR 1974 All 462 : (1975) RD 72

Administration of Evacuee Property Act, 1950 — Section 10, 48ADisplaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1), 48(2), 49

High Courts18 Jan 1974Dismissed

Shobha Ram Vs Inamul Haq

Allahabad High Court · AIR 1974 All 253

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts17 Jan 1974Allowed

Elgin Mills Compny Ltd. Vs Union of India (UOI) and Others

Allahabad High Court · (1978) 2 ELT 43

Civil Procedure Code, 1908 (CPC) — Section 10

High Courts17 Jan 1974

State of U. P. Vs Bans Raj Singh

Allahabad High Court · (1974) CriLJ 1240

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 165