High Courts19 Apr 1974Dismissed
Kailash Nath Kashi Nath Vs The Sales Tax Officer
Allahabad High Court · (1974) 34 STC 359
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,775 of 5,024
High Courts18 Apr 1974Allowed
Pitamber Vs State
Allahabad High Court · (1975) CriLJ 948
Evidence Act, 1872 — Section 45
High Courts18 Apr 1974Partly Allowed
Shamim Ahmad Alvi Vs Azizul Rahman Khan
Allahabad High Court · AIR 1974 All 354
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts18 Apr 1974Allowed
George Elwin King Vs The Reserve Bank of India, Foreign Exchange Control, Bombay and Another
Allahabad High Court · AIR 1974 All 452
Foreign Exchange Regulation Act, 1947 — Section 5(1)
High Courts18 Apr 1974
Bhagwat Prasad and Co. Vs Commissioner of Income Tax
Allahabad High Court · (1975) 99 ITR 111
Income Tax Act, 1961 — Section 41, 41(1)
High Courts18 Apr 1974Allowed
Commissioner of Income Tax Vs India Hotel
Allahabad High Court · (1980) 123 ITR 828
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts17 Apr 1974Dismissed
Sukhdin Vs Deputy Director of Consolidation, U.P. and Others
Allahabad High Court · AIR 1974 All 450
Constitution of India, 1950 — Article 226
High Courts17 Apr 1974Dismissed
Abdul Rashid Vs Sri Sitaramji Maharaj Brajman and Others
Allahabad High Court · AIR 1974 All 275
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Article 181, 182
High Courts17 Apr 1974Allowed
Central Distillary and Chemical Works Vs Inspector of Central Excise M.O.R. and Another
Allahabad High Court · (1978) 2 ELT 194
High Courts16 Apr 1974Dismissed
Nemi Chand Vimal Chand Vs Commissioner of Sales Tax
Allahabad High Court · (1974) 34 STC 562
High Courts16 Apr 1974Dismissed
Mahabir Sugar Mills Pvt. Ltd. Vs The Union of India (UOI) and Another
Allahabad High Court · AIR 1975 All 239
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3General Clauses Act, 1897 — Section 6
High Courts16 Apr 1974Allowed
Ram Dayal Chhotey Lal Vs Sales Tax Officer
Allahabad High Court · (1974) 34 STC 225
Constitution of India, 1950 — Article 226
High Courts16 Apr 1974Allowed
Hukam Chand and Another Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1983) 54 STC 43
Uttar Pradesh Sales Tax Act, 1948 — Section 8(1A)
High Courts15 Apr 1974Allowed
Seth Loonkaran Sethiya Vs Ivan E. John and Others
Allahabad High Court · AIR 1975 All 113
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 40 Rule 1, Order 43 Rule 1, 96
High Courts11 Apr 1974Dismissed
Bhikha Lal and Others Vs Munna Lal
Allahabad High Court · AIR 1974 All 366
Post Office Act, 1898 — Section 44, 44(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts11 Apr 1974Dismissed
Bhkha Lal and others Vs Munna Lal, defendant
Allahabad High Court · (1974) 04 AHC CK 0026
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
High Courts10 Apr 1974Dismissed
Vinaya Chandra Misra Vs Sachindra Kumar Sarkar
Allahabad High Court · (1974) CriLJ 962
Bar Councils Act, 1926 — Section 2Constitution of India, 1950 — Article 215, 225Contempt of Courts Act, 1971 — Section 10, 15, 2, 3
High Courts09 Apr 1974Allowed
Mahboob Ullah Vs Jwala Prasad Kajriwal and Another
Allahabad High Court · AIR 1974 All 413
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 1Transfer of Property Act, 1882 — Section 106, 109
High Courts05 Apr 1974Dismissed
Kater Singh and Another Vs Jahan Singh and Others
Allahabad High Court · (1974) CriLJ 1316
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts04 Apr 1974Allowed
Ram Sahai and Others Vs State
Allahabad High Court · (1975) CriLJ 1121
Criminal Procedure Code, 1973 (CrPC) — Section 423, 53Penal Code, 1860 (IPC) — Section 323, 325, 34, 68, 69