COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,773 of 5,024

High Courts20 May 1974

Smt. Sindhiya Devi Vs State of U.P. and Others

Allahabad High Court · (1974) CriLJ 1403

Criminal Procedure Code, 1973 (CrPC) — Section 360Hindu Marriage Act, 1955 — Section 17, 7Penal Code, 1860 (IPC) — Section 107, 109, 404, 469, 491

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High Courts20 May 1974Dismissed

Ganga Charan Vs Bans Bahadur Singh and Another

Allahabad High Court · AIR 1975 All 25

Specific Relief Act, 1877 — Section 27Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52

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High Courts20 May 1974Dismissed

Commissioner of Sales Tax Vs Bhag Singh Khandsari

Allahabad High Court · (1974) 34 STC 241

Uttar Pradesh Sales Tax Act, 1948 — Section 21(1)

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High Courts17 May 1974Disposed Of

Shalimar Furnishers Vs The State of Uttar Pradesh

Allahabad High Court · (1975) 36 STC 451

Civil Procedure Code, 1908 (CPC) — Section 152

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High Courts17 May 1974Allowed

Bhawani Prasad Vs Ram Deo and Another

Allahabad High Court · AIR 1975 All 87 : (1975) RD 68

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 41 Rule 1Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18

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High Courts16 May 1974Disposed Of

Commissioner of Income Tax Vs Th. Mohan Singh

Allahabad High Court · (1976) 105 ITR 746

Income Tax Act, 1922 — Section 31

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High Courts16 May 1974Allowed

Hindustan Safety Glass Works (P.) Ltd. Vs The State of Uttar Pradesh and Another

Allahabad High Court · (1974) 34 STC 209

Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226

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High Courts16 May 1974

Commissioner of Income Tax Vs D.S. and N.S. Bist

Allahabad High Court · (1976) 103 ITR 710

Income Tax Act, 1922 — Section 23(4), 27, 31

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High Courts15 May 1974Dismissed

Motor Transporters'' Association and Others Vs The Senior Superintendent of Police, Kanpur and Another

Allahabad High Court · AIR 1974 All 448

Central Motor Vehicles Rules, 1989 — Rule 183Constitution of India, 1950 — Article 19(1), 226Motor Vehicles Act, 1939 — Section 74

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High Courts14 May 1974Allowed

Hind Lamps Ltd. Vs Union of India (UOI) and Others

Allahabad High Court · (1978) 2 ELT 78

Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226

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High Courts14 May 1974Disposed Of

Hari Krishna Vs Commissioner of Income Tax

Allahabad High Court · (1976) 105 ITR 612

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High Courts10 May 1974Allowed

Indian Hume Pipe Company Ltd. Vs The State of Uttar Pradesh and Others

Allahabad High Court · (1974) 34 STC 230

Constitution of India, 1950 — Article 226

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High Courts09 May 1974Dismissed

Suryalal Makand Lal Vs The State of U.P. and Another

Allahabad High Court · (1975) 36 STC 225

Constitution of India, 1950 — Article 14, 226, 301, 303, 304

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High Courts08 May 1974Allowed

Mangal Ram Bhagat Vs State

Allahabad High Court · (1974) 05 AHC CK 0021

Criminal Procedure Code, 1898 (CrPC) — Section 441, 448

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High Courts07 May 1974Dismissed

Commissioner of Income Tax Vs Kanodia Cold Storage

Allahabad High Court · (1975) 100 ITR 155

Income Tax Act, 1961 — Section 43, 43(3)

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High Courts07 May 1974Allowed

J.K. Synthetics Ltd. Vs Additional Commissioner of Income Tax and Another

Allahabad High Court · (1976) 105 ITR 344

Income Tax Act, 1961 — Section 251, 263(1)

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High Courts06 May 1974Partly Allowed

Shiv Singh Vs State

Allahabad High Court · (1975) CriLJ 704

Penal Code, 1860 (IPC) — Section 302, 304, 307, 324Probation of Offenders Act, 1958 — Section 6

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High Courts06 May 1974Allowed

Smt. Ainunnisa Vs Mukhtar Ahmad and Another

Allahabad High Court · AIR 1975 All 67

Guardians and Wards Act, 1890 — Section 25

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High Courts06 May 1974Allowed

Jagat Dhari and Another Vs Zila Parishad, Pratapgarh and Others

Allahabad High Court · AIR 1975 All 135

Constitution of India, 1950 — Article 19, 19(6)Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 239, 239(2)

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High Courts06 May 1974Dismissed

Ram Padarath Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1974 All 465

Railways Act, 1890 — Section 140, 77

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