High Courts03 May 1974Allowed
Shining Industries and Another Vs Shri Krishna Industries
Allahabad High Court · AIR 1975 All 231
Partnership Act, 1932 — Section 14Patents and Designs Act, 1911 — Section 2(8), 26, 26(1), 26(2), 27
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,774 of 5,024
High Courts02 May 1974Disposed Off
Commissioner of Income Tax Vs Musaddi Lal Singh
Allahabad High Court · (1977) 106 ITR 672
Income Tax Act, 1961 — Section 271(1)
High Courts02 May 1974Allowed
Commissioner of Income Tax Vs Vijai Laxmi Sugar Mills Ltd.
Allahabad High Court · (1975) 101 ITR 670
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 147
High Courts02 May 1974
Commissioner of Income Tax Vs K.L. Mangal Sain
Allahabad High Court · (1977) 107 ITR 598
Income Tax Act, 1961 — Section 271(1)
High Courts01 May 1974Dismissed
Ibrahim Vs State
Allahabad High Court · (1975) AWC 152 : (1974) CriLJ 993
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Apr 1974Dismissed
Motilal Padampat Sugar Mills Vs Commissioner of Income Tax
Allahabad High Court · (1977) 106 ITR 988
Sugarcane (Control) Order, 1955 — Section 3A
High Courts30 Apr 1974
Commissioner of Income Tax Vs Sardar Wazir Singh
Allahabad High Court · (1975) 99 ITR 104
Gift Tax Act, 1958 — Section 4, 5(1)
High Courts30 Apr 1974
Commissioner of Sales Tax Vs Shyam Lal Dina Nath
Allahabad High Court · (1974) 34 STC 263
Uttar Pradesh Sales Tax Act, 1948 — Section 10(3)
High Courts29 Apr 1974Dismissed
Abdul Jalil Vs Haji Abdul Jalil
Allahabad High Court · AIR 1974 All 402
Transfer of Property Act, 1882 — Section 106, 111
High Courts26 Apr 1974Allowed
Abdul Hameed Vs Mohd. Ishaq
Allahabad High Court · AIR 1975 All 166
Constitution of India, 1950 — Article 13(3), 366(10)Contract Act, 1872 — Section 23General Clauses Act, 1897 — Section 3(29)
High Courts26 Apr 1974Dismissed
Asa Nand and Others Vs Baldev Raj and Another
Allahabad High Court · AIR 1975 All 139
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts25 Apr 1974Dismissed
Commissioner, Sales Tax Vs Khera Shoe Co.
Allahabad High Court · (1975) 36 STC 220
High Courts25 Apr 1974Allowed
Kranti Kumar Vs State of U.P. and Others
Allahabad High Court · AIR 1975 All 71
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1972 — Section 43Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(2)
High Courts25 Apr 1974
P.C. Gupta Vs State and Another
Allahabad High Court · (1974) CriLJ 945
Criminal Procedure Code, 1973 (CrPC) — Section 167, 190, 195, 61Penal Code, 1860 (IPC) — Section 109, 114, 120B, 182, 193
High Courts25 Apr 1974
Dr. R.N. Gupta Vs Smt. Sarla Khandelwal and Others
Allahabad High Court · AIR 1974 All 376
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2
High Courts24 Apr 1974Dismissed
Mohd. Hanif Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1974) 34 STC 447
Constitution of India, 1950 — Article 14, 226
High Courts22 Apr 1974Dismissed
Pratap Chandra and Others Vs Income Tax Officer and Others
Allahabad High Court · (1975) 100 ITR 551
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 25A, 25A(1), 28, 41, 41(1)
High Courts22 Apr 1974Dismissed
Bhola Nath Kesari Vs Director of State Lotteries and Others
Allahabad High Court · (1974) 95 ITR 171
Constitution of India, 1950 — Article 82Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 10(3), 6
High Courts19 Apr 1974Dismissed
Subhash Oil Industries and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1975 All 19
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 57, 57AUttar Pradesh Electricity (Temporary Powers of Control) Act, 1947 — Section 3(2)
High Courts19 Apr 1974Dismissed
Bisbamber Sahai and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · (1975) ACJ 154