COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,771 of 5,024

High Courts12 Aug 1974Allowed

Udai Narain Bajpai Vs Smt. Kusum Bajpai

Allahabad High Court · AIR 1975 All 94

Allahabad High Court Rules, 1952 — Rule 6Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 21

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High Courts09 Aug 1974

Shital Singh Vs State

Allahabad High Court · (1975) CriLJ 699

Criminal Procedure Code, 1973 (CrPC) — Section 164, 342Evidence Act, 1872 — Section 21, 74, 80Penal Code, 1860 (IPC) — Section 302, 323

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High Courts07 Aug 1974Dismissed

Sarjoo Prasad Vs IInd Additional District Judge, Kanpur and Others

Allahabad High Court · AIR 1975 All 13

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 50 Rule 1, 39, 42, 7Constitution of India, 1950 — Article 14Provincial Small Cause Courts Act, 1887 — Article 4, 23

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High Courts05 Aug 1974Allowed

Pradip Tandon Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1975 All 1

Constitution of India, 1950 — Article 13, 14, 15, 15(1), 15(4)Evidence Act, 1872 — Section 115

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High Courts05 Aug 1974

Additional Commissioner of Income Tax Vs K.S.M. Wazir Mohd. and Sons

Allahabad High Court · (1977) 110 ITR 798

Income Tax Act, 1961 — Section 271(1), 28, 30, 31, 32

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High Courts01 Aug 1974Partly Allowed

Avdhesh Kumar Dixit, Dilshad Vs State of U.P.

Allahabad High Court · (1974) 08 AHC CK 0016

Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts31 Jul 1974

Dalip Singh Vs Mohammad Usman Khan

Allahabad High Court · (1975) AWC 349 : (1975) AWC 340

Provincial Insolvency Act, 1920 — Section 75(2)

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High Courts30 Jul 1974Dismissed

Dukhi and Others Vs Board of Revenue and Others

Allahabad High Court · (1975) AWC 118 : (1974) RD 300

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211(2), 211A, 212, 212A, 212B

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High Courts30 Jul 1974Dismissed

The State of U.P. and Others Vs Prem Shankar and Others

Allahabad High Court · (1975) 2 LLJ 463

Constitution of India, 1950 — Article 14, 16

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High Courts30 Jul 1974

P.M. Natarajan Vs Krishna Chandra Gupta

Allahabad High Court · (1975) CriLJ 899

Penal Code, 1860 (IPC) — Section 415, 417

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High Courts30 Jul 1974

Kanhaiya Lal Arya and Others Vs Baldeo Tewari and Another

Allahabad High Court · (1975) AWC 471

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High Courts26 Jul 1974Allowed

U.P. State Agro Industrial Corporation Ltd. Vs Income Tax Officer, A-Ward

Allahabad High Court · (1988) 113 ITR 722

Income Tax Act, 1961 — Section 209, 212, 212(2)

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High Courts26 Jul 1974Partly Allowed

Hari Nandan Agrawal and Another Vs S.N. Pandita and Others

Allahabad High Court · AIR 1975 All 48

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Contempt of Courts Act, 1971 — Section 20

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High Courts24 Jul 1974Dismissed

Gangadhar and Others Vs Raghubar Dayal and Others

Allahabad High Court · AIR 1975 All 102

Civil Procedure Code, 1908 (CPC) — Section 144, 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209

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High Courts23 Jul 1974Allowed

U.P. State Road Transport Corporation, Lucknow Vs State Transport Appellate Tribunal, Lucknow and Others

Allahabad High Court · AIR 1975 All 154

Constitution of India, 1950 — Article 13(1)Motor Vehicles Act, 1939 — Section 135Uttar Pradesh State Road Transport Corporation Act, 1950 — Section 13(1)

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High Courts19 Jul 1974