High Courts08 Aug 1975Dismissed
Indrapal Singh Vs State of U.P.
Allahabad High Court · (1975) 08 AHC CK 0016
Contempt of Courts Act, 1971 — Section 2(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,751 of 5,024
High Courts08 Aug 1975Dismissed
Shyam Narain Mishra Vs State of U.P.
Allahabad High Court · (1975) 08 AHC CK 0013
Penal Code, 1860 (IPC) — Section 339, 342
High Courts08 Aug 1975Partly Allowed
Makhan Lal Vs Mst. Chandravati and Others
Allahabad High Court · AIR 1976 All 321 : (1976) AWC 101
Transfer of Property Act, 1882 — Section 106
High Courts07 Aug 1975Allowed
Kripa Ram Vs The V-Additional District Judge and Others
Allahabad High Court · (1976) AWC 528
Transfer of Property Act, 1882 — Section 108, 111, 111(1), 115Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 11, 12, 13, 14, 16
High Courts07 Aug 1975Allowed
Smt. Imaman Vs Union of India (UOI)
Allahabad High Court · AIR 1976 All 85 : (1976) AWC 590 : (1975) AWC 590
Penal Code, 1860 (IPC) — Section 304A, 337, 338, 427
High Courts07 Aug 1975
Nathu Lal Vs State
Allahabad High Court · (1976) CriLJ 358
Criminal Procedure Code, 1973 (CrPC) — Section 397, 451Public Gambling Act, 1867 — Section 13, 4
High Courts06 Aug 1975Allowed
Jai Pal Singh Naresh and Others Vs State of U.P. and Others
Allahabad High Court · (1976) CriLJ 32
Constitution of India, 1950 — Article 226, 235, 309Criminal Procedure Code, 1973 (CrPC) — Section 24, 25Police Act, 1861 — Section 2, 7
High Courts05 Aug 1975Allowed
Official Liquidator Vs Swarup Cold Storage
Allahabad High Court · AIR 1976 All 88
Companies Act, 1956 — Section 125Contract Act, 1872 — Section 148, 172, 221
High Courts04 Aug 1975Dismissed
Sahibuddin and Sons Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 47
Uttar Pradesh Sales Tax Act, 1948 — Section 12
High Courts04 Aug 1975Dismissed
Ram Chander Prasad Vs Mukhteshwar Nath and Others
Allahabad High Court · (1975) 08 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts31 Jul 1975Dismissed
Iqbal Ahmad Vs Smt. Ketki Devi
Allahabad High Court · (1975) AWC 477
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 342(1), 482, 493Evidence Act, 1872 — Section 73
High Courts31 Jul 1975Partly Allowed
Nathoo Khan Vs State
Allahabad High Court · (1975) AWC 548
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts31 Jul 1975Dismissed
Mahesh Chandra and Another Vs Parmeshwar Din Gupta and Others
Allahabad High Court · (1975) AWC 543
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30(2)
High Courts30 Jul 1975Dismissed
Moti Lal Ram Kishan Vs Commissioner of Income Tax
Allahabad High Court · (1975) AWC 562
Criminal Procedure Code, 1973 (CrPC) — Section 379, 482Income Tax Act, 1961 — Section 139, 139(1), 139(2), 148, 204
High Courts28 Jul 1975Allowed
Ram Murti and Another Vs State
Allahabad High Court · (1975) AWC 479 : (1976) CriLJ 211
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 506
High Courts28 Jul 1975Dismissed
Chandra Shekhar Vs The Additional District Judge and Others
Allahabad High Court · (1975) AWC 553
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts25 Jul 1975Dismissed
Khalil Vs State
Allahabad High Court · (1976) CriLJ 465
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100, 360, 361
High Courts25 Jul 1975Dismissed
Rameshwar Prasad Agarwal Vs The 1st Addl. Dist. Judge, Allahabad and Others
Allahabad High Court · AIR 1976 All 323
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 17, 18, 43
High Courts25 Jul 1975Dismissed
U.P.Rajya Sadak Parivahan Nigam Vs Nand Lal Yadav
Allahabad High Court · (1975) 07 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 311
High Courts25 Jul 1975Dismissed
Ram Lagan and Another Vs Hari Om and Others
Allahabad High Court · (1975) AWC 418
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1), 18