High Courts24 Jul 1975Dismissed
Mahrun Nisa Vs Abbas Hajjam
Allahabad High Court · (1975) AWC 556
Criminal Procedure Code, 1973 (CrPC) — Section 498Dissolution of Muslim Marriages Act, 1939 — Section 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,752 of 5,024
High Courts24 Jul 1975Dismissed
Smt. Rampa Devi and Others Vs Bishambhar Nath Puri and Others
Allahabad High Court · AIR 1976 All 19
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 58, 58(3), 58(4), 69
High Courts24 Jul 1975Allowed
Ram Lal Vs Rent Control and Eviction Officer and others
Allahabad High Court · (1975) 07 AHC CK 0032
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18
High Courts23 Jul 1975Allowed
Ram Nagina Singh Vs Thakur Ram Janki
Allahabad High Court · AIR 1976 All 21 : (1975) AWC 493
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, 115
High Courts23 Jul 1975Allowed
Mahadeo Nath Vs Smt. Meena Devi
Allahabad High Court · AIR 1976 All 64
Evidence Act, 1872 — Section 114Insurance Act, 1938 — Section 38(5)
High Courts23 Jul 1975Dismissed
Mukhtar Husain and Others Vs Fattu and Others
Allahabad High Court · (1975) AWC 462
United Provinces Muslim Wakf Act, 1936 — Section 4, 5, 5(2)Uttar Pradesh Muslim Waqfs Act, 1960 — Section 2, 3, 4, 5, 6
High Courts22 Jul 1975Allowed
Arun Kumar alias Ashok Kumar Vs District Judge and Others
Allahabad High Court · (1976) AWC 103
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)
High Courts22 Jul 1975Dismissed
Mohd. Umar Vs District Judge and Others
Allahabad High Court · (1975) AWC 542
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 10(5), 11
High Courts22 Jul 1975Dismissed
Elgin Mills Co. Ltd. Vs The Nagar Mahapalika, Kanpur and Others
Allahabad High Court · AIR 1976 All 274
Constitution of India, 1950 — Article 301Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 172, 172(2), 203
High Courts18 Jul 1975Disposed Of
Nishan Vs Dy.Director of Consolidation, U.P.Lucknow in camp at Hardoi and others
Allahabad High Court · (1975) 07 AHC CK 0031
High Courts18 Jul 1975Allowed
Elgin Mills Company Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 708
Finance Act, 1965 — Section 2(5)
High Courts17 Jul 1975Allowed
J.K. Synthetics Ltd. Vs O.S. Bajpai, Income Tax Officer, Central and Another
Allahabad High Court · (1976) 105 ITR 864
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 3(3), 3(4), 35(3), 41
High Courts17 Jul 1975
M/S. GEMINI LEATHER STORES Vs THE COMMISSIONER OF Income Tax, U.P. LUCKNOW.
Allahabad High Court · (1976) 5 CTR 52(1)
Income Tax Act, 1922 — Section 66(2)
High Courts17 Jul 1975
COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. GEMINI LEATHER STORES, AGRA.
Allahabad High Court · (1976) 5 CTR 49
Income Tax Act, 1922 — Section 66(2)
High Courts15 Jul 1975Allowed
Shyam Cold Storage Vs Sales Tax Officer
Allahabad High Court · (1976) 38 STC 386
Central Sales Tax Act, 1956 — Section 2, 7
High Courts15 Jul 1975
Mohan Lal and Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 37
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts15 Jul 1975
M/S. SHYAM COLD STORAGE, SHAHJAHANPUR Vs SALES TAX OFFICER, SHAHJAHANPUR.
Allahabad High Court · (1976) 5 CTR 58
Central Sales Tax Act, 1956 — Section 2, 7
High Courts14 Jul 1975Dismissed
Nanak and Others Vs Basanta and Others
Allahabad High Court · AIR 1976 All 157
Civil Procedure Code, 1908 (CPC) — Section 100, 47
High Courts14 Jul 1975
Om Engineering Co. (P.) Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1976) 38 STC 553
High Courts14 Jul 1975Allowed
P.C. Lal and Others Vs The Chief Justice, High Court and Others
Allahabad High Court · (1975) AWC 613
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226