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Allahabad High Court judgments

1,00,469 judgments · page 3,750 of 5,024

High Courts26 Aug 1975Dismissed

Bhagwan Singh Vs Nagar Swastha Adhikari and Others

Allahabad High Court · (1975) AWC 594

Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7Uttar Pradesh First Offenders Probation Act, 1938 — Section 4Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
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High Courts25 Aug 1975Allowed

Hari Vs State

Allahabad High Court · (1976) AWC 65

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379Railways Act, 1989 — Section 126, 126(1), 126(2)
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High Courts19 Aug 1975Dismissed

Ram Pratap Sunar Vs Thakur Prasad

Allahabad High Court · (1975) AWC 577

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
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High Courts14 Aug 1975Dismissed

Shyam Lal Sharma Vs State

Allahabad High Court · (1976) AWC 154

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 437Penal Code, 1860 (IPC) — Section 109, 467, 468Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134
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High Courts11 Aug 1975Disposed Of

Lukhur Vs State

Allahabad High Court · (1976) AWC 506

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
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High Courts11 Aug 1975Allowed

Sohan Singh Vs Maiku Lal Gupta and Others

Allahabad High Court · (1975) AWC 550

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 2Constitution of India, 1950 — Article 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 34, 34(1)
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