High Courts04 Sept 1975Allowed
Mazharul Haq Vs State of U.P.and others
Allahabad High Court · (1975) 09 AHC CK 0031
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,749 of 5,024
High Courts04 Sept 1975Dismissed
Mohammad Haneef Vs Smt. Anisa Khatoon
Allahabad High Court · (1976) AWC 89
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)
High Courts03 Sept 1975Dismissed
Maidhan Gupta and Another Vs The State of U.P. and Another
Allahabad High Court · (1975) AWC 630 : (1976) CriLJ 868
Criminal Procedure Code, 1973 (CrPC) — Section 300, 403Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Insurance Act, 1938 — Section 105
High Courts03 Sept 1975Dismissed
Smt. Savitri Devi Vs Jai Narain
Allahabad High Court · (1975) AWC 679
Hindu Marriage Act, 1955 — Section 24Hindu Marriage Act, 1955 — Section 24Hindu Marriage Act, 1955 — Section 24
High Courts03 Sept 1975Dismissed
Sankatha Prasad Vs Abdul Aziz Khan
Allahabad High Court · AIR 1976 All 95
Specific Relief Act, 1963 — Section 16C
High Courts03 Sept 1975
ADDITIONAL COMMISSIONER OF Income Tax, KANPUR Vs MESSRS ANANTRAM VISHWANATH, KANPUR.
Allahabad High Court · (1976) 5 CTR 55
Income Tax Act, 1961 — Section 148, 256, 27, 271
High Courts03 Sept 1975Allowed
Sita Ram Raja Ram Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 554
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts03 Sept 1975
M/S. SITA RAM RAJA RAM Vs THE COMMISSIONER OF SALES TAX U.P.
Allahabad High Court · (1976) 5 CTR 35
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts03 Sept 1975
Ram Ratan and Another Vs State
Allahabad High Court · (1975) AWC 616 : (1976) CriLJ 1799
High Courts01 Sept 1975Dismissed
Dhan Sahai Vs Zila Panchayat Raj Adhikari and Others
Allahabad High Court · (1975) AWC 582
High Courts28 Aug 1975Dismissed
Indro Vs Manohar
Allahabad High Court · (1975) 08 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Aug 1975Partly Allowed
Dr. Ravindra Nath Tandon Vs Dr. Arun Kumar Gupta and Others
Allahabad High Court · AIR 1976 All 244
Indian Medical Council Act, 1956 — Section 33
High Courts27 Aug 1975Dismissed
Balwant Singh Talwar Vs Swami Bala Nand
Allahabad High Court · (1975) AWC 544
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(1), 25(2)Civil Procedure Code, 1908 (CPC) — Section 115, 151, 24Constitution of India, 1950 — Article 226
High Courts27 Aug 1975Dismissed
M/S. KRISHNA COAL CONCERN, BALLIA Vs THE SALES TAX OFFICER, BALLIA.
Allahabad High Court · (1976) 5 CTR 78
Constitution of India, 1950 — Article 226
High Courts27 Aug 1975Dismissed
Krishna Coal Concern, In re : Mishra Coal Concern Vs The Sales Tax Officer
Allahabad High Court · (1976) 38 STC 257
Constitution of India, 1950 — Article 226
High Courts27 Aug 1975Disposed Of
Baboo Vs State of U.P.
Allahabad High Court · (1975) 08 AHC CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483
High Courts27 Aug 1975Allowed
Ganga Singh Vs Mohd. Shah Khan and Others
Allahabad High Court · (1975) AWC 580 : (1976) CriLJ 357
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts27 Aug 1975Allowed
Indian Explosives Ltd. Vs Commissioner, Sales Tax and Others
Allahabad High Court · (1978) 41 STC 315
Central Sales Tax Act, 1956 — Section 3, 5Constitution of India, 1950 — Article 226
High Courts27 Aug 1975Disposed Of
Agra University Vs Ashok Kumar Arora
Allahabad High Court · (1975) 08 AHC CK 0019
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 29(2)(3)
High Courts27 Aug 1975Allowed
Abdul Vs Abdul Razzaq and Others
Allahabad High Court · (1975) AWC 574 : (1975) RD 300
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229B(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229B(3)