High Courts23 Mar 1978Dismissed
Addl. Commissioner of Income Tax Vs Shyamlal Motilal Khurja
Allahabad High Court · (1981) 129 ITR 291
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,672 of 5,024
High Courts23 Mar 1978Allowed
Krishna Prasad Vs Paras Nath and Another
Allahabad High Court · (1978) ACR 193
Criminal Procedure Code, 1973 (CrPC) — Section 145, 522Penal Code, 1860 (IPC) — Section 427, 447, 448
High Courts23 Mar 1978
ADDL. COMMISSIONER OF INCOME TAX Vs FRIENDS STRAW BOARD and PAPER MART.
Allahabad High Court · (1978) 7 CTR 286
Income Tax Act, 1961 — Section 256, 40A
High Courts23 Mar 1978
ADDL. COMMISSIONER OF INCOME TAX Vs U.P. CO-OPERATIVE FEDERATION LTD.
Allahabad High Court · (1978) 7 CTR 293
Income Tax Act, 1961 — Section 81
High Courts22 Mar 1978Dismissed
ADDL. COMMISSIONER OF INCOME TAX Vs SMT. LAXMI NIGAM.
Allahabad High Court · (1978) 7 CTR 279
Income Tax Act, 1961 — Section 64
High Courts22 Mar 1978Dismissed
ADDL. COMMISSIONER OF INCOME TAX Vs RADHEY SHYAM.
Allahabad High Court · (1978) 7 CTR 288
Income Tax Act, 1961 — Section 139, 256, 271, 274
High Courts22 Mar 1978Dismissed
Ram Soch Yadav Vs Director of Panchayat Raj and Others
Allahabad High Court · (1978) AWC 645
Uttar Pradesh Panchayat Raj Act, 1947 — Section 14, 96Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 33B, 33B(5), 33B(7)
High Courts22 Mar 1978
Anil Kumar Agrawal Vs Commissioner of Income Tax
Allahabad High Court · (1980) 126 ITR 146
Income Tax Act, 1961 — Section 64, 66
High Courts22 Mar 1978
Mahabir Rice and Dal Mills Vs Commissioner of Income Tax
Allahabad High Court · (1978) 115 ITR 557
Income Tax Act, 1961 — Section 187
High Courts22 Mar 1978
Mewa Lal Vs Commissioner of Income Tax
Allahabad High Court · (1979) 117 ITR 598
Income Tax Act, 1961 — Section 139(1), 139(8)
High Courts21 Mar 1978
Nagar Mahapalika Vs A.V. Dubey
Allahabad High Court · (1978) CriLJ 1467
Criminal Procedure Code, 1973 (CrPC) — Section 417
High Courts21 Mar 1978Dismissed
Nagar Mahapalika Vs A.V. Dubey, Manager, Deepak Talkies
Allahabad High Court · (1978) AWC 423
Cinematograph Act, 1918 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 417, 417(3)Nagar Mahapalika Adhiniyam, 1955 — Section 577
High Courts21 Mar 1978Allowed
Shri Ram and Others Vs The Board of Revenue and Others
Allahabad High Court · (1978) AWC 260 : (1978) RD 274
Limitation Act, 1963 — Article 137Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 333
High Courts20 Mar 1978Dismissed
ADDL. COMMISSIONER OF INCOME TAX Vs BAREILLY CORPORATION BANK LTD.
Allahabad High Court · (1978) 7 CTR 347
Income Tax Act, 1961 — Section 190, 207, 208, 209, 210
High Courts20 Mar 1978Allowed
Addl. Commissioner of Income Tax Vs Mardan Khan Rafiq Ahmad Khan
Allahabad High Court · (1978) 115 ITR 559
Income Tax Act, 1961 — Section 184, 185
High Courts20 Mar 1978Allowed
Ravindra Pratap Saxena Vs Manager, H.R.Inter.College, Khalilabad, Basti and another
Allahabad High Court · (1978) 03 AHC CK 0044
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)
High Courts20 Mar 1978
Bhagwat Saran Goel Vs Commissioner of Income Tax
Allahabad High Court · (1979) 117 ITR 971
High Courts19 Mar 1978
RENUSAGAR POWER CO. LTD. Vs INCOME TAX OFFICER and Others
Allahabad High Court · (1979) 8 CTR 188
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149, 154, 34
High Courts17 Mar 1978
Vikram Singh and Another Vs State
Allahabad High Court · (1978) CriLJ 1335
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts17 Mar 1978
ADDL. COMMISSIONER OF INCOME TAX Vs SMT. JAMNA DEVI.
Allahabad High Court · (1978) 7 CTR 206
Income Tax Act, 1961 — Section 271