High Courts31 Mar 1978
Commissioner of Sales Tax Vs Dhingra and Company
Allahabad High Court · (1979) 43 STC 268
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,671 of 5,024
High Courts31 Mar 1978Allowed
Ishwar Dayal Vs District Magistrate and Others
Allahabad High Court · (1978) AWC 604
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
High Courts31 Mar 1978
Ram Siya Vs State and Another
Allahabad High Court · (1979) ACR 83
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Road Side Land Control Act, 1945 — Section 13, 13(1)
High Courts31 Mar 1978
Commissioner, Sales Tax Vs Ram Das Kesharwani
Allahabad High Court · (1979) 43 STC 442
Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)
High Courts31 Mar 1978
RUBY NOVELTIES GLASS HOUSE Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1978) 7 CTR 314
High Courts30 Mar 1978Dismissed
Indian Motor Transport Co. Vs Commissioner of Income Tax
Allahabad High Court · (1988) 114 ITR 677
Income Tax Act, 1961 — Section 41, 41(1)
High Courts30 Mar 1978
Suresh Textiles Vs Income Tax Appellate Tribunal, Delhi Bench "C" and Another
Allahabad High Court · (1978) 114 ITR 680
Constitution of India, 1950 — Article 226
High Courts30 Mar 1978
ADDL. COMMISSIONER OF INCOME TAX Vs BABOO LAL ROOP KISHORE.
Allahabad High Court · (1978) 7 CTR 456
Income Tax Act, 1961 — Section 256, 40A
High Courts29 Mar 1978Allowed
Behari Lal and Another Vs Ramesh Chandra Sharma
Allahabad High Court · (1978) ACR 216
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts29 Mar 1978Allowed
Kalloo Miyan Vs Smt. Champa Devi
Allahabad High Court · (1978) AWC 441
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts29 Mar 1978Allowed
Satish Prakash Ajay Kumar Vs Assistant Sugarcane Commissioner, Saharanpur and others
Allahabad High Court · (1978) 03 AHC CK 0045
Constitution of India, 1950 — Article 226Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(5)
High Courts28 Mar 1978Allowed
Kailash Sethi Vs State and Another
Allahabad High Court · (1978) ACR 163
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 194, 195, 196, 211, 323
High Courts28 Mar 1978Dismissed
Mahanand Singh and Others Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 446
Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 10, 2, 3Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts27 Mar 1978Disposed Of
Madan Lal Jain and Others Vs Sri Ram
Allahabad High Court · (1978) ACR 427
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 379
High Courts27 Mar 1978Allowed
Avadh Pati Singh and Others Vs Raj Bahadur Singh and Others
Allahabad High Court · (1978) ACR 422
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(3), 145(4), 274(1), 296
High Courts27 Mar 1978Dismissed
Indraj Vs Smt. Shanti and Others
Allahabad High Court · AIR 1978 All 279 : (1978) AWC 314
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 28, 28(1), 28(4)Limitation Act, 1963 — Article 116
High Courts23 Mar 1978Allowed
Krishna Gopal Trivedi Vs Deputy Director of Education, Lucknow Region and Others
Allahabad High Court · (1978) AWC 811
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 11, 11(2)
High Courts23 Mar 1978Disposed Off
Addl. Commissioner of Income Tax Vs Bareilly Corpn. Bank Ltd.
Allahabad High Court · (1978) 115 ITR 449
Income Tax Act, 1961 — Section 192, 193, 194, 194A, 194B
High Courts23 Mar 1978Dismissed
Rajpal Automobiles Vs Commissioner of Income Tax
Allahabad High Court · (1979) 116 ITR 436
Income Tax Act, 1961 — Section 271(1), 41(2)
High Courts23 Mar 1978Allowed
Addl. Commissioner of Income Tax Vs Bareilly Corporation Bank Ltd.
Allahabad High Court · (1988) 115 ITR 449
Income Tax Act, 1961 — Section 198, 199, 214