High Courts11 Apr 1978
Brahm Dutt and Others Vs State
Allahabad High Court · (1978) ACR 208
Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,669 of 5,024
High Courts10 Apr 1978Dismissed
Mohd. Aqil Vs Alimulla
Allahabad High Court · (1978) AWC 485
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts07 Apr 1978Dismissed
Smt. Akila alias Akkoo Vs State of U.P.
Allahabad High Court · (1978) ACR 444
Criminal Procedure Code, 1973 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 1978Allowed
Symonds and Co. (Pvt.) Limited Vs Maharanidin and Others
Allahabad High Court · (1979) 1 LLJ 189
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33AConstitution of India, 1950 — Article 226
High Courts07 Apr 1978Allowed
Addl. Commissioner of Income Tax Vs Lalita Pd. Ram Prakash
Allahabad High Court · (1980) 122 ITR 591
Income Tax Act, 1961 — Section 142, 144, 186(2)
High Courts07 Apr 1978
Addl. Commissioner of Income Tax Vs Hari Sah
Allahabad High Court · (1980) 124 ITR 769
Income Tax Act, 1961 — Section 271(1)
High Courts07 Apr 1978
M.P. Sugar Mills Vs Commissioner of Income Tax
Allahabad High Court · (1978) 115 ITR 534
Income Tax Act, 1922 — Section 10(2)
High Courts07 Apr 1978
Agra Chain Mfg. Co. Vs Commissioner of Income Tax
Allahabad High Court · (1978) 114 ITR 840
Imports and Exports (Control) Act, 1947 — Section 3Income Tax Act, 1961 — Section 28
High Courts07 Apr 1978Allowed
Hamid Husain Vs State of U.P.
Allahabad High Court · (1978) AWC 574 : (1978) RD 236
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(8)
High Courts07 Apr 1978
Mansa Devi Mithal Vs U.P. State Warehousing Corporation and Another
Allahabad High Court · (1979) 116 ITR 413
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226(3)
High Courts06 Apr 1978Allowed
P. K. PEHUJA Vs CENTRAL BOARD OF DIRECT TAXES and Another
Allahabad High Court · (1978) 7 CTR 414
Income Tax Act, 1961 — Section 127
High Courts06 Apr 1978Dismissed
Ishtiaq Husain and Others Vs Smt. Krishna Devi
Allahabad High Court · (1978) AWC 345
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Apr 1978Disposed Of
ORIENTAL ART GLORIES Vs ADDL. COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1978) 115 ITR 872
High Courts06 Apr 1978Allowed
Addl. Commissioner of Income Tax Vs Ganesh Das
Allahabad High Court · (1981) 129 ITR 467
Income Tax Act, 1961 — Section 36(1)
High Courts06 Apr 1978
Nanhey Vs State
Allahabad High Court · (1978) AWC 382 : (1978) CriLJ 1001
Arms Act, 1959 — Section 25
High Courts06 Apr 1978
Oriental Art Glories Vs Addl. Commissioner of Income Tax
Allahabad High Court · (1988) 115 ITR 872
High Courts05 Apr 1978Disposed Of
Metal India Products, Hathras Vs The Commissioner of Income Tax, Lucknow
Allahabad High Court · AIR 1978 All 535 : (1978) 113 ITR 830
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 148, 271
High Courts05 Apr 1978Allowed
Hari Kishan and Others Vs Notified Authority under the Income Tax Act and Others
Allahabad High Court · (1979) 117 ITR 276
Income Tax Act, 1961 — Section 132(1), 132(11), 132(5)
High Courts05 Apr 1978Allowed
Kota Box Mfg. Co. Vs Income Tax Officer and Others
Allahabad High Court · (1978) 7 CTR 373 : (1980) 123 ITR 638
Income Tax Act, 1961 — Section 80J