CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,667 of 5,024

High Courts24 Apr 1978Dismissed

Pyare Lal Chowdhari Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 480

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16E(4), 16E(5), 16F, 16FFUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 10
Read judgment
High Courts22 Apr 1978

Mohan Agarwal Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1979 All 170 : (1978) AWC 801

British Statues (Application to India) Repeal Act, 1960 — Section 2Government of India (Amendment) Act, 1915 — Section 130Government of India Act, 1833 — Section 43
Read judgment
High Courts22 Apr 1978Allowed

Udai Narain Vs State of U.P.

Allahabad High Court · (1978) 04 AHC CK 0052

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 112, 49, 50Fundamental Rules, 1963 — Rule 56(a)(1)
Read judgment
High Courts21 Apr 1978Dismissed

State Vs Abdul Ghani

Allahabad High Court · (1978) CriLJ 1345

Constitution of India, 1950 — Article 7Foreigners Act, 1946 — Section 14
Read judgment
High Courts20 Apr 1978Allowed

Mahadeo Vs The Civil Judge and Others

Allahabad High Court · (1978) AWC 621 : (1978) RD 309

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 10(2), 3(9)
Read judgment