High Courts01 May 1978
Shesh Nath Chaube and Others Vs State
Allahabad High Court · (1978) ACR 284
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 190, 482Penal Code, 1860 (IPC) — Section 344, 363, 366, 368, 376
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,666 of 5,024
High Courts28 Apr 1978Disposed Of
Prabhu Dayal and Another Vs Satish Chand Khandelwal
Allahabad High Court · (1978) ACR 382
Penal Code, 1860 (IPC) — Section 34, 405, 406
High Courts28 Apr 1978Dismissed
Raghunandan Lal and Another Vs District Judge and Others
Allahabad High Court · (1978) AWC 506
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 41Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13
High Courts28 Apr 1978Allowed
Kedar Vs District Judge and Others
Allahabad High Court · (1978) AWC 570 : (1978) RD 307
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 163, 164
High Courts28 Apr 1978Allowed
Nand Lal Vs Union of India and others
Allahabad High Court · (1978) 04 AHC CK 0054
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(oo), 25JRailway Establishment Code — Rule 149
High Courts28 Apr 1978Dismissed
Om Prakash Arora and others Vs State of U.P.and others
Allahabad High Court · (1978) 04 AHC CK 0050
Uttar Pradesh Motor Gadi (Yatri Kar) Adhiniyam, 1962 — Rule 5(4A)
High Courts28 Apr 1978
State Vs N.C. Jain
Allahabad High Court · (1978) CriLJ 1340
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 395, 412
High Courts28 Apr 1978Dismissed
Ram Briksh Vs State
Allahabad High Court · (1978) AWC 490
Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(3), 238(1), 238(2), 535Penal Code, 1860 (IPC) — Section 323, 392, 394
High Courts28 Apr 1978Allowed
Raghuraj Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) AWC 504
Imposition of Ceiling of Land Holdings Act, 1961 — Section 10(2), 2(7), 3(7), 5(3)
High Courts28 Apr 1978
State of U.P. Vs Zahoor and Others
Allahabad High Court · (1979) ACR 72
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Apr 1978Allowed
Rao Madho Singh Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 550
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 11, 11(1), 9Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 8, 9
High Courts27 Apr 1978Allowed
Smt. Gomti Devi Vs Hari Shanker
Allahabad High Court · AIR 1978 All 402
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, 149
High Courts27 Apr 1978Dismissed
Smt. Shobha Sharma Vs Keshav Narain and Others
Allahabad High Court · (1978) AWC 554
Insurance Act, 1938 — Section 2(1), 38, 39, 39(1), 39(6)Succession Act, 1925 — Section 372, 372(1), 373(4), 387
High Courts26 Apr 1978Partly Allowed
Deep Sikha Aga Vs Rani Aga and others
Allahabad High Court · (1978) 04 AHC CK 0049
Pension Regulations for the Air Force Act, 1961 — Regulation 74(b)(iii), 79, 93, 95
High Courts25 Apr 1978Disposed Of
Addl. Commissioner of Income Tax Vs Mewa Lal Sankatha Prasad
Allahabad High Court · (1979) 116 ITR 356
Income Tax Act, 1961 — Section 148, 271(1)
High Courts25 Apr 1978
Mobarak Ali Khan and Sons Vs Income Tax Officer, A-Ward
Allahabad High Court · (1978) 7 CTR 468 : (1980) 124 ITR 239
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 30(5)
High Courts25 Apr 1978Allowed
Addl. Commissioner of Income Tax Vs Saran Engineering Co. Ltd.
Allahabad High Court · (1988) 115 ITR 270
Income Tax Act, 1961 — Section 154, 34(3)
High Courts25 Apr 1978Partly Allowed
Subodh Chandra Das Vs Satish Chandra Das and Another
Allahabad High Court · AIR 1978 All 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Transfer of Property Act, 1882 — Section 82, 95
High Courts25 Apr 1978Allowed
Durga Prasad Vs Subedar Singh and Another
Allahabad High Court · AIR 1978 All 472
Civil Procedure Code, 1908 (CPC) — Section 100, 100A, 101Evidence Act, 1872 — Section 101, 102, 103, 104, 35
High Courts25 Apr 1978Allowed
Nakchhed Singh Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 511 : (1978) RD 234
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 11, 12, 12A, 5(6)