High Courts11 May 1978Partly Allowed
Gayadin Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 05 AHC CK 0076
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(2), 4A, 5(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,664 of 5,024
High Courts11 May 1978Allowed
Sheodahin and others Vs Ram Swarup and others
Allahabad High Court · (1978) 05 AHC CK 0071
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38
High Courts11 May 1978Allowed
Saraya Sugar Mills (P.) Ltd., Gorakhpur Vs The Commissioner of Income Tax
Allahabad High Court · AIR 1978 All 405 : (1979) 116 ITR 387
Income Tax Act, 1961 — Section 37(1)Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(3)
High Courts10 May 1978Allowed
Ghafoor Vs Addl. Commissioner and Others
Allahabad High Court · (1978) AWC 836 : (1979) RD 76
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 27(1), 27(2), 27(3), 42AUttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts10 May 1978Dismissed
Shanker Lal Murlidhar Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 483
High Courts10 May 1978Dismissed
Latif Ahmad and Another Vs Smt. Amtul Rahman and Another
Allahabad High Court · AIR 1978 All 423
Limitation Act, 1908 — Article 109, 113, 120, 51, 30
High Courts10 May 1978
National Timber Mart Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 44 STC 205
Income Tax Act, 1961 — Section 80B, 80IIncome Tax Act, 1961 — Section 80B, 80IIncome Tax Act, 1961 — Section 80B, 80I
High Courts10 May 1978Allowed
Bhaganu Vs Kalloo Yadava and Others
Allahabad High Court · (1978) AWC 487
Civil Procedure Code Amendment Act, 1976 — Section 3, 97, 97(2)Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47, 96
High Courts09 May 1978Dismissed
Mohammad Fasi Vs Abdul Qyayum
Allahabad High Court · (1978) AWC 547
Presidency Small Cause Courts Act, 1882 — Section 23Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
High Courts09 May 1978Dismissed
Mohammed Fasi Vs Abdul Qyayum
Allahabad High Court · AIR 1978 All 470
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts08 May 1978Dismissed
Ram Bali and Others Vs Jaipal and Others
Allahabad High Court · AIR 1978 All 514 : (1978) RD 286
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts08 May 1978Dismissed
Behari Lal (died) and after him Smt. Rukmani Devi and Others Vs Gothi Damodar Dass
Allahabad High Court · (1978) AWC 527
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts08 May 1978
Satendra Kumar Gupta Vs A.B. Shorewal
Allahabad High Court · (1979) ACR 21
Criminal Procedure Code, 1973 (CrPC) — Section 476, 482Penal Code, 1860 (IPC) — Section 344, 406, 409, 420, 494Uttar Pradesh State Legislature Proceedings (Protection of Publication) Act, 1974 — Section 3, 3(1), 3(2)
High Courts08 May 1978
Seth Hira Lal and Another Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1978) AWC 538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 77, Order 21 Rule 78Constitution of India, 1950 — Article 226, 226(1), 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 281, 282
High Courts08 May 1978
Fateh Mohammad Vs District Judge and Others
Allahabad High Court · (1979) AWC 41
Contract Act, 1872 — Section 2Income Tax Act, 1961 — Section 16(1), 16(3)Transfer of Property Act, 1882 — Section 122, 4, 5, 9
High Courts05 May 1978Dismissed
Commissioner of Sales Tax Vs Hind Steel Works
Allahabad High Court · (1979) 43 STC 402
Uttar Pradesh Sales Tax Act, 1948 — Section 18Uttar Pradesh Sales Tax Act, 1948 — Section 18Uttar Pradesh Sales Tax Act, 1948 — Section 18
High Courts05 May 1978Allowed
Gabboo Singh Vs The Civil Judge and Others
Allahabad High Court · (1979) AWC 147
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131, 137, 21(1), 5(6)
High Courts05 May 1978Allowed
Hari Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1979 All 65
Evidence Act, 1872 — Section 92
High Courts04 May 1978Allowed
Dukhi Teli and Others Vs Smt. Mahdei
Allahabad High Court · (1978) AWC 484
Hindu Succession Act, 1956 — Section 10, 6, 8
High Courts04 May 1978
Om Prakash Vs The Additional District Judge and Others
Allahabad High Court · (1978) AWC 591
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A