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Allahabad High Court judgments

1,00,469 judgments · page 3,662 of 5,024

High Courts19 May 1978

Jagdish Prasad and Others Vs State of U.P.

Allahabad High Court · (1978) ACR 267

Criminal Procedure Code, 1973 (CrPC) — Section 482Forward Contracts (Regulation) Act, 1952 — Section 15, 15(1), 15(3A), 15(4), 16Penal Code, 1860 (IPC) — Section 120B
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High Courts18 May 1978Dismissed

C.P. Dhawan Vs Kamal Kumar Kapoor

Allahabad High Court · (1978) AWC 463

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 109
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High Courts18 May 1978Allowed

Ram Lal Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 713 : (1979) RD 4 : (1979) RD 170

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 19(2)
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High Courts17 May 1978Dismissed

Agra Nagar Mahapalika Vs Leela Ram and others

Allahabad High Court · (1978) 05 AHC CK 0074

Civil Procedure Code, 1908 (CPC) — Section 80Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Land Acquisition Act, 1894 — Section 16, 17, 17A, 2, 6
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